ITAT Visakhapatnam Bench
4,022 judgments
DEPUTY COMMISSIONER OF INCOME-TAX (EXEMPTIONS), VIJAYAWADA vs M/S. ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY (APCRDA), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME-TAX (EXEMPTIONS), VIJAYAWADA vs M/S. ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY (APCRDA), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MEKA RANGANAYAKAMMA,GOSALA vs ITO, WARD-2(4), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BALAJEE CONSTRUCTIONS,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, TDS WARD-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BALAJEE CONSTRUCTIONS,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, TDS WARD-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BALAJEE CONSTRUCTIONS,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, TDS WARD-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIJAY SPINNING MILLS LIMITED,KRISHNA DISTRICT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH STATE CERTIFICATION AUTHORITY(FORMERLY ANDHRA PRADESH STATE SEED CERTIFICATION AGENCY),GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI NOOKA RAJU,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX,. CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI NOOKA RAJU,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX,. CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI SUJATHA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI SUJATHA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI SUJATHA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI NOOKA RAJU,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX,. CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
S V V S S D S S SCHOOL,ANNAVARAM vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
S V V S S D S S SCHOOL,ANNAVARAM vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
S V V S S D S S SCHOOL,ANNAVARAM vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
S V V S S D S S SCHOOL,ANNAVARAM vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
S V V S S D S S SCHOOL,ANNAVARAM vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
S V V S S D S S SCHOOL,ANNAVARAM vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
