ITAT Surat Bench
5,224 judgments
SHREE SAI ALANG HOUSE,SURAT vs ITO, WARD 2(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYESHBHAI BECHARBHAI CHOVATIYA,SURAT vs INCOME TAX OFFICER, WARD 2(3)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ROTARY CLUB OF GANDEVI,NA vs ARIVS.COMMISSIONER OF INCOME-TAX (EXEMPTIONS), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARAT JASWANTLAL BHATT,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NIKUNJKUMAR GHANSHYAMBHAI DESAI,DESAI STREET vs INCOME TAX OFFICER, SECOND FLOOR
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PARESHBHAI KHODABHAI GODHANI,SURAT vs NFAC, AAYAKAR BHAVAN, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BINAY RAMBAHAL SINGH,SURAT vs ITO, WARD 2(3)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HARENDRASINH ANUPSINH MAHIDA,SURAT vs ITO, WARD 2(3)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MADHUBEN HARKISHANDAS PATEL,SURAT vs ITO, WARD2(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VINODKUMAR DAHYABHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER, INTERNATIONAL TAXATION, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
UMESH P. MAHANSARIA (HUF),SURAT vs DY. COMMR. OF INCOME TAX, CIRCLE- 1(3), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
KAMLESH HASMUKHLAL GAJJAR HUF,SURAT vs ITO, CIRCLE 1(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
RAMESHCHANDRA RANGILDAS MEHTA,SURAT vs ACIT(OSD), WARD3(2)(3), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAVI SAMBHWANI,SURAT vs INCOME TAX OFFICER, 2(3)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LIYAKAT ROJAN MIYA ANSARI,SURAT vs THE INCOME TAX OFFICER, WARD2(1), BHARUCH, BHARUCH
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAIPRAKASH KHANCHAND ASWANI,SURAT vs ACIT, CIRCLE-1(2), SURAT., SURAT.
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RENUKA HARSHIL PATEL,SURAT vs ITO, WARD 3(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VANITABEN PRAVINBHAI PRAJAPATI,SURAT vs ITO, WARD 2(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PANKAJBHAI DEVRAJBHAI SOLIYA,BHARUCH vs ITO, WARD 2(1), BHARUCH
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
