ITAT Surat Bench
5,224 judgments
ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT vs SHAH MAGANLAL GULABCHAND CHOKSI, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHAH MAGANLAL GULABCHAND CHOKSI,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CHETANKUMAR CHAMPAKBHAI MAISURIA,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CHETANKUMAR CHAMPAKBHAI MAISURIA,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CHETANKUMAR CHAMPAKBHAI MAISURIA,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CHETANKUMAR CHAMPAKBHAI MAISURIA,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
THE SURSEZ UNIT HOLDERS ASSOCIATION,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TIRUPATI ENTERPRISE,SILVASSA vs ITO, WARD SILVASSA, SILVASSA
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAROJ TILAKRAJ JUNEJA,SURAT vs DCIT CIRCLE-1(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MARUTI DEVELOPERS,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT, SURAT
PRAVINBHAI VALLABHBHAI KAKADIYA-HUF,SURAT vs ITO, WARD 2(3)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DHIRUBHAI BAVABHAI GEVARIA ,SURAT vs INCOME TAX OFFICER, WARD-2, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BALVANT NANDLAL TALAVIYA,BHARUCH vs ITO, WARD-1, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BALVANT NANDLAL TALAVIYA,BHARUCH vs ITO WARD-1, NAVSARI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ISHVARBHAI LALLUBHAI PATEL,SURAT vs ASSESSMENT UNIT NFAC, DELHI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SACHI DESAI,MUMBAI vs ACIT VALSAD CIRCLE, VALSAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S SAI KRISHNA DEVELOPERS,SURAT vs PCIT-1, SURAT
EURO JEWELS,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VISHAL ENTERPRISE,VYARA vs NFAC,DELHI, ITO WARD 1, BARDOLI, INCOME TAX OFFICE-BARDOLI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CONDOR FOOTWEAR (INDIA) LIMITED,SURAT vs THE PCIT, SURAT-1, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)