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ITAT Surat Bench

5,224 judgments

BHARATKUMAR DIPAK KUMAR JARIWALA L/H OF LATE KRISHNABEN BHARATKUMAR JARIWALA,SURAT vs ITO, WARD-2(2)(2), SURAT

ITA 1028/SRT/2024[2012-13]Status: Disposed28/1/2025AY 2012-13

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

KALAMANDIR JEWELLERS LIMITED,SURAT vs DCIT CIRCLE 1(1)(1), SURAT

ITA 1012/SRT/2024[2018-19]Status: Disposed28/1/2025AY 2018-19

SALIM MURADALI VIRANI,SILVASSA vs ACIT, VAPI

ITA 779/SRT/2024[2017-18]Status: Disposed27/1/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

CHHAGANBHAI CHHITABHAI PATEL,NA vs ARIVS.ASSTT. COMMISSIONER OF INCOME TAX, NAVSARI CIRCLE, NAVSARI, NAVSARI

ITA 675/SRT/2024[2017-18]Status: Disposed27/1/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

CHHAGANBHAI CHHITABHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI

ITA 674/SRT/2024[2016-17]Status: Disposed27/1/2025AY 2016-17

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

MATHURBHAI N. PATEL,BHAGYODAY IND ESTATE vs INCOME TAX OFFICER, AAYKAR BHAVAN

ITA 154/SRT/2024[2014-15]Status: Disposed27/1/2025AY 2014-15

PRAVINBHAI D PATEL,VAPI vs INCOME TAX OFFICER, WARD 7 VAPI, VAPI

ITA 134/SRT/2024[2008-09]Status: Disposed27/1/2025AY 2008-09

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAJESHBHAI KANTILAL POPAT,SURAT vs INCOME TAX OFFICER, WARD-2(2)(1), SURAT

ITA 343/SRT/2024[2017-18]Status: Disposed24/1/2025AY 2017-18

BIREN HARISHCHANDRA VAKHARIA ,SURAT vs DCIT, CIRCLE-1(3), SURAT

ITA 485/SRT/2024[2018-19]Status: Disposed23/1/2025AY 2018-19

Dr. DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAJENDRAKUMAR R PANDYA,SURAT vs ITO, WARD 3(1)(3), SURAT

ITA 432/SRT/2024[2011-12]Status: Disposed23/1/2025AY 2011-12

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT

ITA 79/SRT/2023[2018-19]Status: Disposed23/1/2025AY 2018-19

PRISTINE JEWELLERY,MUMBAI vs INCOME TAX OFFICER, WARD1(2)(4), SURAT, SURAT

ITA 277/SRT/2023[2012-13]Status: Disposed23/1/2025AY 2012-13

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, SURAT vs SHRI SANJAYBHAI ARJUNBHAI PATEL, SURAT

ITA 211/SRT/2023[2018-19]Status: Disposed23/1/2025AY 2018-19

SONI AND BROTHERS,SURAT vs ITO, WARD 2(3)(6), SURAT

ITA 808/SRT/2024[2020-21]Status: Disposed22/1/2025AY 2020-21

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SONI AND BROTHERS,SURAT vs ITO, WARD 2(3)(6), SURAT

ITA 807/SRT/2024[2020-21]Status: Disposed22/1/2025AY 2020-21

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

K PATEL INTERNATIONAL,ANKLESHWAR vs ACIT, CIRCLE-2, BHARUCH

ITA 785/SRT/2024[2015-16]Status: Disposed22/1/2025AY 2015-16

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

NAINU BHADU,SURAT vs ITO, WARD 1, BARDOLI

ITA 1129/SRT/2024[2017-18]Status: Disposed22/1/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

GHANSHYAM K KEVADIYA HUF,SURAT vs ITO-1(3)(6), SURAT

ITA 1031/SRT/2024[2010-11]Status: Disposed22/1/2025AY 2010-11

GAHNSHYAM K KEVADIYA HUF,SURAT vs ITO, WARD-1(3)(6), SURAT

ITA 1030/SRT/2024[2010-11]Status: Disposed22/1/2025AY 2010-11

KANTILAL DAYALBHAI RAMBHAI ,SURAT vs ITO(INT. TAX), SURAT

ITA 928/SRT/2024[2015-16]Status: Disposed21/1/2025AY 2015-16