ITAT Surat Bench
5,224 judgments
BHAVANI SHANKAR MAHADEV TEMPLE,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI GAYATRI TIRTH,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
SHREE RAJASTHAN VISHWAKARMA MANDAL,SURAT vs CIT(EXEMPTION), AHEMDABAD
SHREE RAJASTHAN VISHWAKARMA MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
AATMAUNNATI & vs A BHARATIYA SHRI GURUBHAKAT SWANAND PREMAL MANDAL,SURATVS.CIT(EXEMPTION), AHMEDABAD
AATMAUNNATI & vs A BHARATIYA SHRI GURUBHAKAT SWANAND PREMAL MANDAL,SURATVS.CIT(EXEMPTION), AHEMDABAD
FRIENDS GROUP MORABHAGAL CHARITBALE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
FRIENDS GROUP MORABHAGAL CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHREE SURAT RANA SAMAJ,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE SURAT RANA SAMAJ,SURAT vs CIT (EXEMPTION), AHMEDABAD
YASHVI FOUNDATION CHARITABLE TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
SHREE LALLUBHAI PAROTTAMBHAI PATEL KELAVANI MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
ASTA GAMNO PANINO AERO BHARVANI SANSTHA,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
VISION MEDICAL FOUNDATION FOR RURAL HEALTH AND RESEARCH,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
SARDAR V PATEL SMRUTI FUND,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
VIDHYA VIHAR SANKUL TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
SAMVEDNA PUBLIC CHARITABLE TRUST,SURAT vs CIT (EXEMPTION) , AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
SHREE GOPALJI MAHARAJ TRUST ASTA,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
SURYAVANSHI SVAKUL SHALI,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
NA vs ARI BAZAR AND SAGARMPURA SURATI MODH GANCHI VANIK PUNCH,SURATVS.CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH, HON'BLE (Judicial Member), SHRI BIJAYANANDA PRUSETH, HON'BLE (Accountant Member)
