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ITAT Surat Bench
5,213 judgments
LATE SMT. VASANTIBEN MANUBHAI JOSHI THROUGH LEGAL HEIR DEEPAKBHAI MANUBHAI JOSHI,VAPI vs ITO, VAPI WARD-1, VAPI
ITA 738/SRT/2025[2011-12]Status: Disposed21/8/2026AY 2011-12
MR. AJITKUMAR ROSHANLAL RANKA,NA vs ARIVS.ACIT, NAVSARI CIRCLE, NAVSARI
ITA 1089/SRT/2024[2016-17]Status: Disposed21/8/2026AY 2016-17
USHA JEWELLERS,NA vs ARIVS.INCOME TAX OFFICER, WARD 5, NAVSARI, NAVSARI
ITA 537/SRT/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
KAMAL JAYANTILAL ZAVERI L/H OF JAYANTILAL RATILAL ZAVERI,SURAT vs ITO, WARD-1(3)(7), SURAT
ITA 570/SRT/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
SHREE SHIV VIJAY PROCESSORS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER WARD 2 1 3, SURAT
ITA 1241/SRT/2025[2018-19]Status: Disposed20/8/2026AY 2018-19
ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, SURAT vs SHRI PIYUSH RANCHHODBHAI PATEL, SURAT
ITA 175/SRT/2022[2013-2014]Status: Disposed20/8/2026AY 2013-2014
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4 vs VIMAL R PATEL, SURAT
ITA 174/SRT/2022[2013-14]Status: Disposed20/8/2026AY 2013-14
PIYUSH RANCHHODBHAI PATEL,SURAT vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 130/SRT/2022[2013-14]Status: Disposed20/8/2026AY 2013-14
SHREE MANIDHARI LUXURIA SWETAMBAR MURTIPUJAK JAIN TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 123/SRT/2025[NA]Status: Disposed19/8/2026
RUKSANA KHATUN ABDULAZIZ SHAIKH,SURAT vs ITO, CIRCLE-1(1)(1), SURAT
ITA 558/SRT/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
ITA 340/SRT/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
ITA 339/SRT/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
FATEMA AMIR BHAGAT,CHENNAI vs INCOEMR TAX OFFICER, DAMAN WARD, DAMAN
ITA 338/SRT/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN, WARD, DAMAN
ITA 337/SRT/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, WARD DAMAN, DAMAN
ITA 336/SRT/2026[2012-13]Status: Disposed18/8/2026AY 2012-13
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
ITA 335/SRT/2026[2012-13]Status: Disposed18/8/2026AY 2012-13
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
ITA 334/SRT/2026[2011-12]Status: Disposed18/8/2026AY 2011-12
FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
ITA 333/SRT/2026[2011-12]Status: Disposed18/8/2026AY 2011-12
SOURABH MANOJ AGARWAL,SURAT vs WARD 2(3)(4), SURAT
ITA 737/SRT/2025[2017-18]Status: Disposed18/8/2026AY 2017-18
DARSHAN PANDYA,SURAT vs WARD 1(2)(6), SURAT
ITA 548/SRT/2025[2010-11]Status: Disposed18/8/2026AY 2010-11