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ITAT Surat Bench

5,213 judgments

SANDIPBHAI RASIKLAL TANNA,UMBERGAON vs INCOME TAX OFFICER, WARD-7, VAPI, VAPI

ITA 1358/SRT/2025[2020-21]Status: Disposed1/9/2026AY 2020-21

AMITKUMAR KISHANSINH PARMAR,BHARUCH vs INCOME TAX OFFICER, WARD 1(1), BHARUCH

ITA 68/SRT/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

ASHOKBHAI KANJIBHAI DANKHARA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(1), SURAT

ITA 57/SRT/2026[2014-15]Status: Disposed31/8/2026AY 2014-15

ASHOKBHAI KANJIBHAI DANKHARA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(1), SURAT

ITA 56/SRT/2026[2014-15]Status: Disposed31/8/2026AY 2014-15

SURATWALA CHHABILDAS LALLUBHAI JARIWALA NIDHARAMSHALA, AMBAJI,SURAT vs ITO, EXEMPTION, SURAT

ITA 47/SRT/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

HIMANSHU HARISHCHANDRA KAPADIA,SURAT vs ACIT, CIRCLE-1(2), SURAT

ITA 354/SRT/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

AMRITA GEM PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(1), SURAT

ITA 233/SRT/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

SEEMA AUTOMOBILES LLP,SURAT vs ITO, WARD-1(1)(1), SURAT

ITA 963/SRT/2025[2023-24]Status: Disposed31/8/2026AY 2023-24

NIRAJSINH PUSHPAKSINH YADAV,SURAT vs ITO, WARD-1(3)(3), SURAT

ITA 960/SRT/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

NIRAJSINH PUSHPAKSINH YADAV,SURAT vs ITO, WARD-1(3)(3), SURAT

ITA 959/SRT/2025[2016-17]Status: Disposed31/8/2026AY 2016-17

JAI MATADI FASHIONS PVT LTD,SURAT vs INCOME TAX OFFICER,WARD 1(1)(3), SURAT

ITA 957/SRT/2025[2010-11]Status: Disposed31/8/2026AY 2010-11

PRAVINBHAI BABARIYA,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 360/SRT/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

PRAKASHKUMAR NAVINCHANDRA TAMAKUWALA,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 358/SRT/2025[2016-17]Status: Disposed31/8/2026AY 2016-17

KAMLESH PURANMAL AGRAWAL,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 1152/SRT/2025[2009-10]Status: Disposed31/8/2026AY 2009-10

PRAKASH RAMJIBHAI NANDA,VALSAD vs ITO, WARD-7, VAPI

ITA 826/SRT/2024[2014-15]Status: Disposed25/8/2026AY 2014-15

SHARADBHAI MANSUKHBHAI KUMBHANI,AMRELI vs THE ITO WARD 3(3)(1), SURAT, SURAT

ITA 315/SRT/2026[2015-16]Status: Disposed24/8/2026AY 2015-16

JAGDISHPRASAD MOTALAL MEENA,VALSAD vs INCOME TAX WARD-5, VAPI

ITA 121/SRT/2026[2013-14]Status: Disposed24/8/2026AY 2013-14

THE AMROLI VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI,SURAT vs DCIT, CIRCLE-2(3), SURAT

ITA 554/SRT/2026[2009-10]Status: Disposed21/8/2026AY 2009-10

ASHABEN VINODBHAI DESAI,MUMBAI vs ITO, WARD 2(2)(1) , SURAT

ITA 310/SRT/2026[2008-09]Status: Disposed21/8/2026AY 2008-09

RAVJIBHAI AMBUBHAI AHIR,NA vs ARIVS.ITO, WARD 3(2)(1), SURAT

ITA 306/SRT/2026[2016-17]Status: Heard21/8/2026AY 2016-17