ITAT Surat Bench
5,224 judgments
AMITKUMAR PRAVINCHANDRA RESHAMWALA,SURAT vs DEPUTY DIRECTOR OF INCOME TAX, CPC BENGALURU / ITO (INT. TAX) SURAT, CPC BENGALURU / ITO SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ABDULLA ABDULSHAKUR BANGALI,SURAT vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HANDS FOR HUMAN HAPPINESS,SURAT vs CIT (EXEMPTION), CIT (EXEMPTION), AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AMIT RASIKLAL SANGANI,GHOD DOD ROAD, SURAT vs INCOME TAX OFFICER, WARD-1(3)(1) , SURAT
N R CORPORATION,SURAT vs PCIT-1, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BALUBHAI KIKABHAI PATEL,VALSAD vs PRINCIPAL COMMISIONER OF INCOME TAX, VALSAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHANUBEN RAMANBHAI SURATI(ALIAS PATEL) L/H OF LATE RAMANBHAI KESHAVBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1, BARDOLI
RAJENDRA NAROTTAMDAS SHETH,SURAT vs IDCIT CENTRAL CIRCLE-2(1)(1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
GUNJAN AGARWAL,SURAT vs ITO,WARD 1(2)(2), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
KETAN HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(2), SURAT
KETAN HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(2), SURAT
KETAN HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(2), SURAT
SHRI GOPAL KRISHNA FOUNDATION,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHRI GOPAL KRISHNA FOUNDATION,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
GOPAL CHANDAK,SURAT vs ACIT, CIRCLE 1(2), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth. (Accountant Member)
BHARATSINH KISHORSINH MEDHAT,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
IMRANKHAN GULAMBHAI SHAIKH,NA vs ARIVS.NATIONAL FACELESS CENTER, ASSESSMENT UNIT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
VIDHYA VARSHINI EDUCATION TRUST,VAPI vs ITO, EXEMPTION WARD, SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
VIDHYA VARSHINI EDUCATION TRUST ,VAPI vs ITO, EXEMPTION WARD, SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
KEVINBHAI JAYANTIBHAI VADODARIYA,SURAT vs INCOME TAX OFFICER, WARD- 3(2)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
