ITAT Surat Bench
5,224 judgments
JITENDRA MEHTA,MUMBAI vs ITO-WARD 1(1)(3), SURAT, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NARESHBHAI ARJANBHAI LATHIYA,SURAT vs ACIT, CIRCLE-3(3), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CHANCHALBEN DAHYABHAI PATEL,DAMAN vs INCOME TAX OFFICER, DAMAN
CHANCHALBEN DAHYABHAI PATEL,DAMAN vs INCOME TAX OFFICER, DAMAN
CHANCHALBEN DAHYABHAI PATEL,DAMAN vs ITO, DAMAN
CHANCHALBEN DAHYABHAI PATEL,DAMAN vs INCOME TAX OFFICER, DAMAN
INCOME TAX OFFICER, SURAT vs THE SUTEX CO.OPERATIVE BANK LIMITED, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARATKUMAR RANCHODBHAI SONI,NA vs ARIVS.PCIT, VALSAD
BHIKHAMCHAND S. SHAH,NA vs ARIVS.ITO WARD-2, NAVSARI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ITEC MEASURES PRIVATE LIMITED,VAPI vs INCOME TAX OFFICER WARD 3, VAPI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAMAST VAISHNAV VANIK PARIVAR SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
REKHABEN JITENDRAKUMAR JAIN,AHURA NAGAR SOCIETY vs PCIT, AAYAKAR BHAVAN
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
IBRAHIM YAKUB DOBA,SURAT vs ITO, WARD-2(2)(2), SURAT, SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SWAMI SHREE AKHANDANAND SAGAR EDUCATION AND MEDICAL CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MONARCH CORPORATION,SURAT vs DCIT, CIRCLE-2(3), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
V. M. MANIYAR EXPORTS,SURAT vs DCIT, CIRCLE 2(2), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE RAGHUKUL TEXPRINTS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD 2(1)(2), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KUNDANBEN MAHESHCHANDRA GOR,UMBERGAON vs INCOME TAX OFFICER, VAPI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANJULABEN AMRUTBHAI PATEL,SURAT vs OFFICER INCHARGE, NFAC JURISDICTIONAL OFIICER - ITO WARD 2(3)(1), SURAT, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
