ITAT Surat Bench

5,224 judgments

DINESH GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI

ITA 681/SRT/2023[2016-17]Status: Disposed19/6/2025AY 2016-17

Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

DINESH GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -1, VAPI

ITA 680/SRT/2023[2015-16]Status: Disposed19/6/2025AY 2015-16

INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT [conducted through Hybrid mode] Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth, Accountant Member Before Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth, Accountant Member Sl. No(s) आयकर अपील सं/ ITA No(s) निर्धारण वर्ष/ Assess- ment Year(s) अपीलार्थी / Appellant(s) Appeal(s) by : प्रत्यर्थी / बनाम/vs. Respondent(s) 1. 675/SRT/2023 2013-14 Lalit Garg (HUF) Plot No.612/H-2, Chanod, GIDC Vapi - 396 195 PAN: AADHG 5087

ITAT Surat Bench

DINESH GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI

DINESH GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -1, VAPI

DINESH GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE CENTRAL - 1L , VAPI

DINESH GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, VAPI

LALIT GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -1, VAPI

LALIT GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, VAPI

LALIT GARG (HUF),VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, VAPI

SURAT NETWORK,SURAT vs PCIT, SURAT

VASANTIBEN NARESHBHAI TANDEL,DAMAN vs ITO, WARD-5, VAPI

GOODWILL FOUNATION CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), SURAT

GOODWILL FOUNDATION CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), SURAT

NIRANGDIN TRUST,SURAT vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD

NIRANGDIN TRUST,SURAT vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD

JANTA SARVAJANIK KELVANI MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD

JANTA SARVAJANIK KELVANI MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHREE SURAT SOUTH JARI MANDAL,SURAT vs CIT(EXEMPTION), AHEMDABAD

SHREE SURAT SOUTH JARI MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHAH MANILAL MOTILAL KHADAYTA,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHREE KOTESHWAR MAHADEV PUBLIC TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

MAHESH DYEING AND PRINTING MILLS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), SURAT