ITAT Surat Bench
5,224 judgments
BIPINBHAI CHHAGANBHAI JODHANI,SURAT vs INCOME TAX OFFICER WARD 3(3)(1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
HEMLATA BABUBHAI PATEL,SURAT vs ITO, WARD-2, BARDOLI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
THE PARDI EDUCATION SOCIETY,VALSAD vs ITO, WARD-7, VAPI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JIVRAJBHAI MAVJIBHAI PA vs IYA,SURATVS.INCOME TAX OFFICER WARD 3(3)(1) SURAT, AYAKAR BHAWAN,SURAT
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs WHEEL FLEXIBLE PACKAGING, DADRA
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DCIT, CIRCLE-1(3), SURAT, ANAVIL BUSINESS CENTRE, ADAJAN, SURAT vs SHRI ASFAQ HAJIYUNUS NOORANI, RANDER
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SINGAPALLI RAJGOPAL RAO ,SURAT vs ITO, WARD 3(2)(8), SURAT, SURAT
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MUKESHBHAI KISHORBHAI LAKHANI,SURAT vs ITO, WARD 3(3)(3), SURAT
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ANKUSHKUMAR MADHUBHAI NAKRANI,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT
ANKUSHKUMAR MADHUBHAI NAKRANI,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
DINESH GARG (HUF),VALSAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
DINESH GARG (HUF),VALSAD vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI, VAPI
DINESH GARG(HUF),VALSAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
LALIT GARG (HUF),MUMBAI vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
LALIT GARG (HUF)Q,MUMBAI vs INCOME TAX OFFICER, WARD-5, VAPI, VAPI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
LALIT GARG (HUF),MUMBAI vs INCOME TAX OFFICER, WARD-5, VAPI, VAPI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
ASHOKKUMAR BHULABHAI RATHOD,MAHUVA vs NFAC, DELHI CURRENT JURISDICTION - ITO WARD 1 BARDOLI, BARDOLI
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASHOKKUMAR BHULABHAI RATHOD,MAHUVA vs NFAC, DELHI CURRENT JURISDICTION - ITO WARD - 1, BARDOLI, BARDOLI
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASHOKKUMAR BHULABHAI RATHOD,MAHUVA vs NFAC, DELHI CURRENT JURISDICTION - ITO WARD 1, BARDOLI, BARDOLI
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX , VAPI vs LALIT GARG (HUF), MUMBAI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
