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ITAT Surat Bench

5,224 judgments

NAVAGAM VIBHAG SEVA SAHAKARI MANDLI LTD,NA vs ARIVS.INCOME TAX OFFICER, WARD 3 , NAVSARI

ITA 88/SRT/2025[2016-17]Status: Disposed15/7/2025AY 2016-17

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

NAVAGAM VIBHAG SEVA SAHKARI MANDLI LTD,NA vs ARIVS.ITO, WARD 3 , NAVSARI

ITA 87/SRT/2025[2015-16]Status: Disposed15/7/2025AY 2015-16

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

NAVAGAM VIBHAG SEVA SAHKARI MANDLI LTD.,NA vs ARIVS.ITO, WARD 3 , NAVSARI

ITA 86/SRT/2025[2012-13]Status: Disposed15/7/2025AY 2012-13

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHRI VARDHAMAN STHANAKVASI JAIN SANGH TRUST,BHARUCH vs CIT(EXEMPTION), AHMEDABAD

ITA 81/SRT/2025[NA]Status: Disposed15/7/2025

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ABHAY NITIN AREKAR ,VALSAD vs ITO, WARD 1 , VAPI

ITA 276/SRT/2025[2011-12]Status: Disposed15/7/2025AY 2011-12

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

GHANSHYAM MANUBHAI RADADIYA,SURAT vs ITO, WARD 1(2)(2), SURAT

ITA 247/SRT/2025[2016-17]Status: Disposed15/7/2025AY 2016-17

Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

SWATI NABENDU PODDER,SILVASSA vs INCOME TAX OFFICER, SILVASSA

ITA 302/SRT/2024[2017-18]Status: Disposed15/7/2025AY 2017-18

Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

BSAS INFORTECH LIMITED, SURAT,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), SURAT, SURAT

ITA 226/SRT/2024[2016-17]Status: Disposed15/7/2025AY 2016-17

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

BSAS INFOTECH LIMITED,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), SURAT, SURAT

ITA 225/SRT/2024[2015-16]Status: Disposed15/7/2025AY 2015-16

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

BSAS INFOTECH LIMITED,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), SURAT

ITA 224/SRT/2024[2011-12]Status: Disposed15/7/2025AY 2011-12

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

I K CORPORATION,SURAT vs ITO, WARD 1(3)(2), SURAT

ITA 790/SRT/2024[2009-10]Status: Disposed11/7/2025AY 2009-10

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

I K CORPORATION ,SURAT vs ITO, WARD-1(3)(2), SURAT

ITA 789/SRT/2024[2009-10]Status: Disposed11/7/2025AY 2009-10

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAJ ENTERPRISE,SURAT vs ITO, WARD- 1(3)(4), SURAT

ITA 29/SRT/2025[2014-15]Status: Disposed10/7/2025AY 2014-15

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

GEETA PRINTS PVT. LTD.,SURAT vs THE INCOME-TAX OFFICER, WARD 1(1)(1), SURAT., SURAT

ITA 1322/SRT/2024[2013-14]Status: Disposed10/7/2025AY 2013-14

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VINODCHANDRA MADHABHAI LAVRI,SURAT vs ITO,WARD 2(3)(4), SURAT

ITA 151/SRT/2025[2013-14]Status: Heard7/7/2025AY 2013-14

SHRI T.R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VINODCHANDRA MADHABHAI LAVRI,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 150/SRT/2025[2012-13]Status: Heard7/7/2025AY 2012-13

SHRI T.R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VINODCHANDRA MADHABHAI LAVRI,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 149/SRT/2025[2011-12]Status: Heard7/7/2025AY 2011-12

SHRI T.R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

YOGESHKUMAR HARISHBHAI MALI,SURAT vs PCIT, SURAT-1, SURAT, SURAT

ITA 420/SRT/2024[2014-15]Status: Disposed7/7/2025AY 2014-15

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

MANJUBEN NATVARBHAI PATEL L/H OF NATVARBHAI RANCHHODBHAI PATEL,BARDOLI vs INCOME TAX OFFICER, WARD-2, BARDOLI, BARDOLI

ITA 317/SRT/2022[2012-13]Status: Disposed7/7/2025AY 2012-13

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DHANUBEN PRAKASHBHAI AHIR,VALSAD vs ITO, WARD-5, SURAT

ITA 551/SRT/2024[2012-13]Status: Disposed4/7/2025AY 2012-13

SHRI T.R SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)