ITAT Surat Bench
5,224 judgments
KEVAL KANUBHAI KORAT L/H OF KANUBHAI BHIKHABHAI KORAT,SURAT vs ITO, WARD 1(2)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BIPIN GOPALBHAI PATEL,BARDOLI vs INCOME TAX OFFICER, WARD - 1 , BARDOLI, BARDOLI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BIPIN GOPALBHAI PATEL,BARDOLI vs INCOME TAX OFFICER, WARD - 2, BARDOLI, BARDOLI
NY GREEN ENERGY PRIVATE LIMITED FORMELY KNOW AS SUNKON ENERGY PVT LTD,SURAT vs DCIT CIRCLE 2(1)(1), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VAMA INFRA,SURAT vs ACIT CIRCLE-3(3), SURAT
CHANCHALBEN DAHYABHAI PATEL,DAMAN vs ITO, DAMAN, DAMAN
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S CHHANABHAI KANJIBHAI PATEL,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RUNI IMPEX,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NIKULBHAI PATEL,BHARUCH NARMADA vs THE ASSESSING OFFICER, ITO, WARD 2(5), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SANJAYKUMAR ARVINDBHAI RUPARELIYA L/H ARVINDBHAI BALUBHAI RUPARELIYA,SURAT vs ITO, WARD 3(1)(2), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MUKESHKUMAR NATHULAL SHAH,SURAT vs ITO WARD -3(3)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NAVNITBHAI JERAMBHAI DESAI,SURAT vs ITO, WARD- 3(2)(1), SURAT
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DIPEN JAYDEEPBHAI DHIMAR,TAPI vs ITO, WARD-1, BARDOLI
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DHARMESH DAMJIBHAI PATOLIYA,SURAT vs ITO, WARD2(2)(1), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHWETA PARESHKUMAR JAIN,SURAT vs ITO, WARD 2(3)(4), SURAT
SHRI T.R.SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ATUL RAMESHCHANDRA LOKHANDWALA,SURAT vs ITO, WARD 2(3)(1), SURAT
SHRI T.R.SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TEJAS ARVINDKUMAR DESAI,SURAT vs INCOME TAX OFFICER, WARD 1(3)(3), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SALIM MURADALI VIRANI,SILVASSA vs THE ACIT, VAPI CIRCLE, VAPI, VAPI
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOGAR PARTAPORE VIBHAG SEVA SAHKARI MANDLI LTD,NA vs ARIVS.DCIT, NAVSARI CIRCLE , NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NAVAGAM VIBHAG SEVA SAHKARI MANDLI LTD,NA vs ARIVS.ITO, WARD-3, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
