ITAT Surat Bench
5,224 judgments
SHRI VIDHYASAGAR SANT NIVAS TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHRI VIDHYASAGAR SANT NIVAS TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
THE DASTUR DARAB PAHALANA TRUST FUNDS,SURAT vs THE CIT (EXEMPTION),AHMEDABAD, AHMEDABAD
THE SORABJEE NUSSERWANJEE PARUCK PARSI POLYTECHNIC INSTITUTE,SURAT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
FIRST DASTUR MAHERJI RANA TRUST FUND,SURAT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
THE SORABJI BURJORJI DASTUR DARAB PAAHALANA TRUST FUND,SURAT vs THE CIT(EXEMPTION),AHMEDABAD, AHMEDABAD
BAI PIROJBAI MANEKJI PATEL SINGAPOREWALLA ENGLISH SCHOOL FOR GIRLS,SURAT vs THE CIT (EXEMPTION),AHMEDABAD, AHMEDABAD
KEVALRAM LALARAM CHAUDHARI,SURAT vs ITO, WARD 3(3)(3), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KAILASHBEN SHANUBHAI PRAJAPATI,BHARUCH, GUJARAT vs ITO, WARD 1(2), BHARUCH, BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE INFRA,SURAT vs PR. CIT-1, SURAT, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NARESHBHAI ARJANBHAI LATHIYA,SURAT vs ITO, WARD 3(3)(3), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAHULKUMAR BHARATBHAI SURTI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(3), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAINAM CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAINAM CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DHARTI EKTA CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAY BHAWANI MANDHANI CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAMESH POONAMCHAND BANSAL,RADHA KRISHNA TEXTILE MARKET vs INCOME TAX OFFICER, WARD-2(2)(4), SURAT, AAYAKAR BHAVAN
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ANUPAM SHAILESH SYAL,SURAT vs INCOME TAX OFFICER, WARD 3(2)(6), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NAZAR IMPEX PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER-1(1)(3), SURAT (CURRENT JURISDICTION), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RUNI IMPEX,SURAT vs DCIT CIRCLE 3(2), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
