ITAT Surat Bench
5,224 judgments
ABDULBHAI KASAMBHAI & CO,SANJAN vs INCOME TAX OFFICER WARD 1, VAPI
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANAND PRUSETH (Accountant Member)
SAMIR RAZAK GHADIALI,SURAT vs ITO, WARD 2(3)(8), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
INCOME TAX OFFICER, SURAT vs ILESH B PONKIA, SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHOBHANA DINESH TRIVEDI,VALSAD vs ACIT, VAPI CIRCLE, VAPI
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
LITTLE ANGEL EDUCATION TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
LITTLE ANGEL EDUCATION TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
INCOME TAX OFFICER, SILVASSA vs ANSUYA PUSPAVIJAYSINH PARMAR, SILVASSA
Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
INCOME TAX OFFICER, SILVASSA vs ANSUYA PUSHPVIJAYSINH PARMAR , SILVASSA
Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
INCOME TAX OFFICER, SILVASSA vs ANSUYA PUSHPVIJAYSINH PARMAR, SILVASSA
Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
UMESHKUMAR THAKORLAL MEHTA,ANKELSHWAR vs ITO, WARD 2(4), BHARUCH
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHREE RAMDADA ELECTRIC WORKS,SURAT vs ITO, WARD 1(3)(5), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PRITIBEN HITESHBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(1)(5), SURAT
ALTRET INDUSTRIES PRIVATE LIMITED,SAIYEDPURA SURAT vs THE INCOME TAX OFFICER TDS CPC, CPC
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ALTRET INDUSTRIES PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICXER, TDS, CPC
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ALTRET INDUSTRIES PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER, TDS, CPC
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ALTRET INDUSTRIES PRIVATE LIMITED,ALTRET HOUSE, SAIYEDPURA vs THE INCOME TAX OFFICER, TDS, CPC, COMMISSIONER OF INCOME TAX
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ALTRET INDUSTRIES PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER, TDS, CPC, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ALTRET INDUSTRIES PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER , TDS, CPC, SURAT
ALTRET INDUSTRIES PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER, TDS, CPC, SURAT
ALTRET INDUSTRIES PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER, TDS, CPC, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
