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ITAT Surat Bench

5,224 judgments

MANGHARAM MOOLCHAND VERMA,SURAT vs ITO, WARD-1(3)(3), SURAT

ITA 765/SRT/2024[2015-16]Status: Disposed11/8/2025AY 2015-16

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

PRIYAL GAUTAMKUMAR SIHORA,SURAT vs ITO, WARD 3(3)(5), SURAT

ITA 1121/SRT/2024[2016-17]Status: Disposed11/8/2025AY 2016-17

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

KANAIYALAL LABHUBHAI NAROLA,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3,(2), SURAT, SURAT

ITA 816/SRT/2023[2014-15]Status: Disposed11/8/2025AY 2014-15

NARESH HARKISANDAS MADRASI,SURAT vs ITO, WARD 1(2)(3), SURAT

ITA 214/SRT/2025[2016-17]Status: Disposed8/8/2025AY 2016-17

Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

NARESH HARKISANDAS MADRASI,SURAT vs ITO, WARD 1(2)(3), SURAT

ITA 213/SRT/2025[2016-17]Status: Disposed8/8/2025AY 2016-17

Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, SURAT vs SACHIN NOTIFIED AREA, SURAT

ITA 140/SRT/2025[2017-18]Status: Disposed8/8/2025AY 2017-18

Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

SANGEETA GOEL L/H SURENDRA PRAKASH JAIN,SURAT vs ITO, WARD 1(3)(5), SURAT

ITA 924/SRT/2024[2009-10]Status: Disposed8/8/2025AY 2009-10

Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

BHOJALRAM URBAN CO OP CREDIT SOCIETY LTD.,SURAT vs ITO, WARD 3(3)(1), SURAT

ITA 1291/SRT/2024[2017-18]Status: Disposed8/8/2025AY 2017-18

SAHAJ REALTY,VALSAD vs ITO, WARD-4, VALSAD

ITA 1270/SRT/2024[2017-18]Status: Disposed8/8/2025AY 2017-18

MADAN GOPAL SIKAWAT HUF,SURAT vs NATIONAL FACELESS ASSESSMENT CENTRE, SURAT

ITA 1081/SRT/2024[2014-15]Status: Disposed8/8/2025AY 2014-15

DCIT, CENTRAL CIRCLE-4, SURAT, SURAT vs EKKTA DEVLOPERS, MUMBAI

ITA 577/SRT/2024[2015-16]Status: Disposed7/8/2025AY 2015-16

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DCIT, CENTRAL CIRCLE-4, SURAT, SURAT vs EKKTA DEVLOPERS, MUMBAI

ITA 576/SRT/2024[2014-15]Status: Disposed7/8/2025AY 2014-15

SANJAYKUMAR TIKAMCHAND BUCHA,SURAT vs ACIT, CIRCLE-1(2), SURAT

ITA 647/SRT/2024[2013-14]Status: Disposed6/8/2025AY 2013-14

SHRI T. R SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SAHAJANAND MEDICAL TECHNOLOGIES LTD.,MUMBAI vs THE ACIT, CENTRAL CIRCLE-2, SURAT., SURAT

ITA 172/SRT/2025[2018-19]Status: Disposed4/8/2025AY 2018-19

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAHUL RAMESHBHAI THAKORBHAI THAKOR,VALSAD vs ITO, WARD 3, VALSAD

ITA 1367/SRT/2024[2011-12]Status: Disposed4/8/2025AY 2011-12

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ASHOK MANOHARLAL JAIN,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 846/SRT/2024[2017-18]Status: Disposed1/8/2025AY 2017-18

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SUKHABHAI DAYALBHAI PATEL,SURAT vs ITO, WARD 2(3)(6), SURAT

ITA 1120/SRT/2024[2012-13]Status: Disposed1/8/2025AY 2012-13

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DESH BHUSHAN SINGHAL,SURAT vs ITO, WARD-1(3)(1), SURAT

ITA 862/SRT/2024[2014-15]Status: Disposed31/7/2025AY 2014-15

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs MS. JANANI EXPORTS, MUMBAI

ITA 604/SRT/2024[2019-20]Status: Disposed31/7/2025AY 2019-20

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ANUJ SATISHKUMAR BANSAL,SURAT vs ITO, WARD-1(3)(1), SURAT

ITA 1267/SRT/2024[2017-18]Status: Disposed31/7/2025AY 2017-18

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)