ITAT Surat Bench
5,224 judgments
NARPATSINH PRABHATSINH SOLANKI,SURAT vs ITO, WARD-1, SURAT
UMESH RAMJIBHAI PAVASIYA,SURAT vs ITO, WARD 3(3)(5), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BINALBEN PINKESHBHAI NAIK,NA vs ARIVS.ITO, WARD-1, NAVSARI
DAKSHABEN AJITBHAI DESAI,SURAT vs ITO, WARD 2(3)(1), SURAT
ANILBHAI DESAI,SURAT vs ITO, WARD 2(3)(1), SURAT
SHANKAR RAMKUMAR MUNDRA,SURAT vs NFAC, DELHI, DELHI
PAREEK VIKAS TRUST-SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PAREEK VIKAS TRUST-SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHAIKH HARUN VAKARAHMED,BHILAD, VALSAD vs INCOME TAX OFFICER WARD 1 (ERSTWHILE WARD 3), VAPI, GUJARAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
KUMARI HEMANGI SOMCHAND SUMARIA CHARITABLE TRUST,VAPI vs CIT(EXEMPTION), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEVNGI JEWELLWERS PVT. LTD.,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member)
KHODIYAR ORGANISERS, SURAT,SURAT vs ACIT, CIRCLE-2(3), SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LOK MANGAL SARVANGI TRUST,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
LOK MANGAL SARVANGI TRUST,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ITO, WARD-2(3)(2), SURAT, SURAT vs KISHOR BHANUBHAI ASODARIA, SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
VAPI GREEN ENVIRO LIMITED,VAPI vs PCIT, VALSAD
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JUNAID SULEMAN MOTARA,NA vs ARIVS.THE INCOME TAX OFFICER, WARD - 3, , NAVSARI
JUNAID SULEMAN MOTARA,NA vs ARIVS.ACIT OSD, WARD THEREE NAVSARI
HRIDAYKUNJ FOUNDATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HRIDAYKUNJ FOUNDATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
