ITAT Surat Bench
5,224 judgments
GANESHMAL CHORARIA FOUNDATION AND CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GANESHMAL CHORARIA FOUNDATION AND CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
GANESHMAL CHORARIA FOUNDATION AND CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GANESHMAL CHORARIA FOUNDATION AND CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO,WARD SILVASSA, SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO, WARD SILVASSA, SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,SILVASSA vs ITO, WARD SILVASSA, SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO, WARD SILVASSA, SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO, WARD SILVASSA , SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO, WARD SILVASSA, SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO, WARD SILVASSA, SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS AGARWAL,DADRA AND NAGAR HAVELI vs ITO, SILVASSA WARD , SILVASSA
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AALIDHRA TEXFAB PRIVATE LIMITED,SURAT vs CPC CURRENT JURISDICTION- DCIT,CIRCLE 1(1)(1),SURAT, SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI PRAMODBHAI BHIKUBHAI DESAI,VALSAD vs ITO, WARD 7, VAPI
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VITHALBHAI HARJIBHAI PATEL,SURAT vs ITO, WARD3(2)(4), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHHLOK TRITON ASSOCIATES ,SURAT vs PR. COMMISSIONER OF INCOME TAX, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
THE PURSOTTAM FARMERS CO.OP. COTTON GINNING & PRESSING SOCIETY LTD.,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRACLE-2(2), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DY. COMMISSONER OF INCOME-TAX, CIRCLE-2(1)(1), SURAT, SURAT vs THE PURSOTTAM FARMERS CO OP COTTON GRNNING AND PRESSING SOCIETY LTD, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ROTARY SHAISHNIK TABIBI SEVA SAHAYAK MANDAL,VALSAD vs CIT(EXMEPTION), AHMEDABAD
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANISH KISHORBHAI CHOPDA,SURAT vs ITO, WARD 3(2)(5), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)