ITAT Surat Bench
5,224 judgments
JAYVADAN RUGHNATHWALA,SURAT vs ITO, WARD-1(2)(1), SURAT
Ms. Suchitra Kamble (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
VIJAY BHANDARI,SURAT vs ITO, WARD-7, VAPI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KANIYALAL SAVLJIBHAI RAJPUROHIT,KOSAMBA vs ITO, WARD 3(3)(4), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHAKTI DEVELOPERS,SURAT vs INCOME TAX OFFICER, WARD 2(3)(4), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DHANUBEN RAMANBHAI SONAVADIYA,SURAT vs ITO, WARD 1(3)(6), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PANNABEN GUNVANBHAI DESAI L/H OF LATE GUNVANRAI VASANJI DESAI,VALSAD vs ITO, WARD-3, VAPI
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI SARVAJAINK GANPATI USTAV FUND HIRA MENTION NA vs ARI,NAVSARIVS.CIT(EXEMPTION), AHMEDABAD
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HASMUKHBHAI VALLABHBHAI RAKHOLIYA,SURAT vs ACIT, CIRCLE 1(2), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), SURAT, SURAT vs BARDOLI VIBHAG GRAM VIKAS CO OP CREDIT SOCIETY LTD, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1 )(1), SURAT, SURAT vs BARDOLI VIBHAG GRAM VIKAS CO OP CREDIT SOCIETY LTD, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DCIT, CIRCLE-2(1)(1), SURAT, SURAT vs BARDOLI VIBHAG GRAM VIKAS CO OP CREDIT SOCIETY LTD, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DCIT, CIRCLE-2(1)(1), SURAT, SURAT vs BARDOLI VIBHAG GRAM VIKAS CO OP CREDIT SOCIETY LTD, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SUNITA SANDEEP DESAI,NA vs ARIVS.THE INCOME TAX OFFICER WARD-5, NAVSARI, NAVSARI
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs MASSIMO ENTERPRISE, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs ANUPA JIGNESH AMIN, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs JIGNESH MAHESH AMIN, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs JIGNESH MAHESH AMIN, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ARUN KUMAR GUPTA,KANPUR vs THE ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-3(2), SURAT, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
