ITAT Surat Bench
5,224 judgments
SACHIN NOTIFIED AREA,SURAT vs PR. CIT, SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SACHIN NOTIFIED AREA,SURAT vs PR. CIT, SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SACHIN NOTIFIED AREA,SURAT vs PR. CIT, SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SACHIN NOTIFIED AREA,SURAT vs THE PR. COMMISSIONER O INCOME TAX - 1, SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAMASHIS RAMKEVAL PANDEY,VAPI vs ITO, WARD-7,VAPI , VAPI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MADAN GOPAL SIKAWAT HUF,SURAT vs NATIONAL FACELESS ASSESSMENT CENTRE, SURAT
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 SURAT, SURAT vs KISHORKUMAR DHIRAJLAL KATHROTIYA, SURAT
KISHORKUMAR DHIRAJLAL KATHROTIYA,SURAT vs DCIT, CENTRAL CIRCLE-4, , SURAT
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, 4, SURAT vs KISHORKUMAR DHIRAJLAL KATHROTIYA, SURAT
INNOVATE4INDIA DEVELOPMENT FORUM,SURAT vs CIT(EXEMPTION), AHMEDABAD
PROMILA VINODKUMAR BHATIA,DADRA AND NAGAR HAVELI vs LD. ITO, WARD - 2, VAPI, VAPI
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOULIMANI IMPEX PVT LTD,MUMBAI vs INCOME TAX OFFICER- 1(1)(3), SURAT, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOULIMANI IMPEX PVT LTD,MUMBAI vs INCOME TAX OFFICER -1(1)(3), SURAT, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOULIMANI IMPEX PVT LTD,MUMBAI vs INCOME TAX OFFICER -1(1)(3), SURAT, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOULIMANI IMPEX PVT LTD,MUMBAI vs INCOME TAX OFFICER- 1(1)(3), SURAT, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
THE PUNA KUMBHARIA GROUP CO-OP FRUITS AND VEGE GROW SOCIETY LIMITED,SURAT vs ACIT CIRCLE 3(2), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
THE PUNA KUMBHARIA GROUP CO-OP FRUITS AND VEGE GROW SOCIETY LIMITED,SURAT vs ACIT CIRCLE 3(2), SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHETH SOBHAGCHAND DIPCHAND CHOKSI AND OTHER SHRI VISHA SHRIMALI VIDYOTEJAK,SURAT vs CIT(EXEMPTION), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TULSI JEWELLERS,NA vs ARIVS.INCOME TAX OFFICER - WARD 5, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TULSI JEWELLERS,NA vs ARIVS.INCOME TAX OFFICER, WARD 5, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
