ITAT Surat Bench
5,224 judgments
LEXUS SOFTMAC,SURAT vs DCIT, CIRCLE1(1)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs SH. KAILASH AGRAWAL, SURAT
SHRI SANJAY GARJ (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAHAJANAND TECHNOLOGIES PRIVATE LIMTED,SURAT vs THE ACIT, CENTRAL CIRCLE-4, SURAT., SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs SHRINIDHI ENTERPRIZE , SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs SHRINIDHI ENTERPRIZE, SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs SAHAJANAND MEDICAL TECHNOLOGIES LIMITED, SURAT
MS. SUCHITRA R. KAMMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs SAHAJANAND MEDICAL TECHNOLOGIES LIMITED, SURAT
MS. SUCHITRA R. KAMMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs SAHAJANAND MEDICAL TECHNOLOGIES LIMITED, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs RAMESH RAGHAVBHAI BHADANI, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-4, SURAT, SURAT vs D NAVINCHANDRA EXPORTS PRIVATE LIMITED, MUMBAI
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NAYNABEN ARUNBHAI JAIN,AHURA NAGAR SOCIETY vs PCIT SURAT-1, AAYAKAR BHAVAN
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NAYNABEN ARUNBHAI JAIN,AHURA NAGAR SOCIETY vs PCIT SURAT-1, AAYAKAR BHAVAN
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SMT. LILAVATIBEN VENILAL DALAL TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
MOHAMMED SHOEB AZIZ HAQUE KHAN,VAPI vs ITO, WARD-5, VAPI
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AMIR TRADERS,SURAT vs INCOME TAX OFFICER, WARD 1 (2)(6), SURAT
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, 4, SURAT vs KISHORKUMAR DHIRAJLAL KATHROTIYA, SURAT
BALDEVBHAI VITHHAKBHAI PATEL,PARDI vs ITO, WARD 1, VAPI
EAGLE FASHIONS PRIVATE LIMITED,SURAT vs DCIT CIRCLE 1(1)(1), SURAT
CIT(A) on 11.08.2020 against rectification order dated 23:07:2020 which was in time. The Ld. CIT(A), however, vide order dated 19.02.2023 rejected assessee's appeal on the ground that assessee's application filed u/s.154 of the Act was time- barred being filed after expiry of 4 years from end of FY 2012-13 in which the order u/s. 143(1) of the Act was passed on 04.02.2013. The assessee did not file the appeal against this appellate order of CIT(A) passed on 19.02.2023 before this Tribunal.
KATARGAM INDUSTRIAL ESTATE SHEDHOLDERS,SURAT vs CIT(E), AHMEDABAD
SHREE SIDDHIVINAYK CHARITABLE TRUST JIYAV,SURAT vs CIT(E), AHMEDABAD
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)