AMIR TRADERS,SURAT vs. INCOME TAX OFFICER, WARD 1 (2)(6), SURAT

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ITA 856/SRT/2023Status: DisposedITAT Surat15 September 2025AY 2017-18

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Income Tax Appellate Tribunal, SURAT BENCH, SURAT

Before: SHRI T. R. SENTHIL KUMAR & SHRI BIJAYANANDA PRUSETH

For Appellant: Shri Rushi Parekh, CA
For Respondent: Shri Ajay Uke, Sr. DR
Hearing: 03/07/2025Pronounced: 15/09/2025

This appeal by the assessee emanates from the order passed under section 250 of the Act (in short, 'the Act') by the learned Commissioner of Income-tax (Appeals), National Faceless Appeal Centre, Delhi [in short, “CIT(A)

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