ITAT Surat Bench
5,224 judgments
MILANBEN NARENDRA CHOKSI,SURAT vs ITO, WARD 1(2)(3), SURAT
MS. SUCHITRTA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
YAKUB IBRAHIM DOBA,SURAT vs ITO, WARD 2(2)(5), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HIREN ASHOKKUMAR BARDOLIYA,SURAT vs ITO, WARD 2(2)(2), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYNIL SUNIL SHAH,SURAT vs THE ITO, WARD 1(3)(1), SURAT., SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI VIKRAMSINH THAKORBHAI RAVAT,VALSAD vs ACIT VALSAD CIRCLE, VALSAD
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KALAMANDIR JEWELLERS LIMITED ,SURAT vs ASSESSING OFFICER NFAC , DELHI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHADRABALA DHIMANTRAI JOSHI,SURAT vs ACIT CIRCLE-1(3), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, SURAT vs SAFFRON GREEN INTERNATIONAL PRIVATE LIMITED, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KANTIBHAI DHIRUBHAI GAJERA,SURAT vs ITO, WARD 3(3)(3), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ANIL RADHESHYAM SHARMA,SURAT vs ITO, WARD 2(3)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DCIT, CIRCLE-2(1)(1), SURAT, SURAT vs SURENDRAN NANOO, KERALA
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LABHU BALUBHAI GHEVARIYA,SURAT vs ITO, WARD 3(2)(4), SURAT
SHRIDINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INTERNATIONAL CREATIONS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD-1, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MILAN AMRUTLAL SHAH,SURAT vs INCOME TAX OFFICER, WARD -(2)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BASANTILAL TARBA,RAJASTHAN vs INCOME TAX OFFICER, WD-3(1)(2), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIMALKUMAR VAJUBHAI KATRODIYA,SURAT vs ACIT CIRCLE 2(2), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREYANSH ANILKUMAR SHAH,NA vs ARIVS.INCOME TAX OFFICER, WARD - 5, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DHARMENDRASINH HARISINH RAJ,BHARUCH vs ITO, WARD 1(5), BHARUCH
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KAMUBEN RAMANLAL PATEL,DAMAN vs INCOME TAX OFFICER, DAMAN
MS.SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LEXUS SOFTMAC,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)