ITAT Surat Bench
5,224 judgments
GOPAL BHASKAR CHAUDHARI,VALSAD vs ITO WARD 3, VAPI
DIPAK CHANDRAKANTBHAI UGHADPAGA,SURAT vs ITO, WARD 1(3)(6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
ABDUL IBRAHIM PATEL,BHARUCH vs ITO WARD 1(4) BHARUCH (CURRENTLY, ITO WARD 1(1) BHARUCH), BHARUCH
IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH “SMC” SURAT BEFORE SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) ITA No. 630/SRT/2025 Assessment Year: 2017-2018 Vs. Abdul Ibrahim Patel, Kadri Travel, Near Water Tank, At and Post Zanor, Bharuch-392210. PAN NO. AFSPP 6042 A Appellant Assessee by Revenue by Date of Hearing Date of pronouncement ORDER PER OM PRAKASH KANT (Accountant Member)
SHRI PRAGNESH LALLUBHAI PATEL,NA vs ARIVS.ITO, WARD-4, NAVSARI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
RASHILABEN DHIRAJLAL VORA,SURAT vs ITO, WARD 3(2)(1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
ARVINDBHAI RATILAL SHAH T L/H KOKILABEN ARVINDBHAI SHAH,SURAT vs ITO, WARD 2(3) (6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
KAMINIBEN GEMALSINH THAKOR,SURAT vs ITO, WARD 1(3)(7), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
JITUBHAI NAROTTAMBHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER, NFAC
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
SANDIPKUMAR MANUBHAI PATEL,SURAT vs ITO, WARD 1(1), BHARUCH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
DEVENDRA JAGJIVAN PATEL,SURAT vs ITO, WARD 3(2)(2), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
JAYANTIBHAI DAHYABHAI PATEL,BHARUCH vs INCOME TAX OFFICER , FACELESS ASSESSMENT UNIT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
SAHEBSINGH RAWAT,VALSAD vs ITO, WARD 8, VAPI
TRISHUL SPORTS ASSOCIATION,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HALIMA ADAMJI MEDICAL AND EDUCATION CHARITABLE TRUST,SURAT vs CIT, (EXEMPTION),, AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI SANSKAR EDUCATION AND CHERITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DWARKESH & CO.,SURAT vs ITO, WARD- 2(3)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KHANDAL VIPRA SAMAJ,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION) AHMEDABAD, AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SUNILKUMAR ICHHUBHAI PATEL,SURAT vs ITO, WARD-2(2)(4), SURAT
SANJAY PRABHUDAYAL TEKRIWAL,SURAT vs I.T.O WARD 2(3)(4), SURAT
MS. SUCHITRTA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE SHILDHA VIBHAG JUNGLE KAMDAR SAHAKARI MANDLI LTD,VALSAD vs INCOME TAX OFFICER, WARD 4, VALSAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)