KRAFTO CHARITABLE FOUNDATION,DADRA AND NAGAR HAVELI vs. ITO, EXEMPTION WARD, SURAT

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ITA 76/SRT/2025Status: DisposedITAT Surat19 August 2025AY 2017-181 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal noted the assessee's submission and the Revenue's lack of objection. Consequently, the appeal was dismissed as withdrawn by the tribunal.

What were the facts?

The assessee filed an appeal before the tribunal. The assessee later submitted an application to withdraw the appeal because the delay in filing Form 10B had been condoned by the CIT(E). The DR for the Revenue had no objection to the withdrawal.

What were the issues?

Whether the appeal can be dismissed as withdrawn based on the assessee's request.

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, SURAT BENCH, SURAT

Before: MS. SUCHITRA KAMBLE & SHRI BIJAYANANDA PRUSETH

For Appellant: Ms. Hasti Vyas, A.R
For Respondent: Shri Ravi Kant Gupta, CIT DR
Hearing: 19.08.2025Pronounced: 19.08.2025

PER SUCHITRA KAMBLE - JUDICIAL MEMBER:

Before us, the assessee submitted an application dated 28.04.2025 stating therein that assesee does not wish to proceed with the matter as the delay in filing of Form 10B has been condoned by the CIT(E) and he wants to withdraw the present appeal.

2.

The D.R. for the Revenue stated that he has no objection to withdraw the appeal.

3.

In view of the submission by the assessee, the appeal filed by the assessee stands dismissed as withdrawn. This Order pronounced in Open Court on 19/08/2025 (BIJAYANANDA PRUSETH) ACCOUNTANT MEMBER Ahmedabad; Dated 19/08/2025 Asst. Year-2017-18 -2- आदेश की प्रतिलिपि अग्रेषित/Copy of the Order forwarded to : 1. 2. 3. 4. 5. 6. अपीलार्थी / The Appellant प्रत्यर्थी / The Respondent. संबंधित आयकर आयुक्त / Concerned CIT आयकर आयुक्त (अपील) / The CIT(A)- विभागीय प्रतिनिधि, आयकर अपीलीय अधिकरण, सूरत / DR, ITAT, Surat गार्ड फाईल / Guard file. आदेशानुसार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपीलीय अधिकरण, सूरत / ITAT, Surat

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