ITAT Surat Bench
5,224 judgments
HIMANSHU DALELSING HINGAR,SURAT vs ITO-WARD 2(3)(6), SURAT, SURAT
SHRIPAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KANTIBHAI PUNJYABHAI PATEL HUF,SURAT vs INCOME TAX OFFICER, WARD 1(3)(7), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
WIND FINANCIAL SERVICES LLP,DAMAN & DIU vs PCIT, VALSAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
WIND FINANCIAL SERVICES LLP,DAMAN & DIU vs PCIT, VALSAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DHRUV ASHOKBHAI JAGANI,SURAT vs INCOME TAX OFFICE, WARD 1(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PRAFULBHAI JAGUBHAI PATEL,SURAT vs ITO, WARD-1, BARDOLI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANSUKHBHAI BABUBHAI DHADUK,SURAT vs ITO, WARD 3(3)(3), SURAT
SHRIPAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ARVIND G. VALVI, INCOME TAX OFFICER, WARD-2(1)(3),SURAT, SURAT vs SWEETY GEMS PRIVATE LIMITED, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BALA FILLING STATION,BHARUCH vs ACIT, CIRCLE-1, BHARUCH
SHRIPAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JIGAR DILKHUSHBHAI SHAH,SURAT vs INCOME TAX OFFICER, WARD 2(3)(6), SURAT
SHRIPAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ABDULREHMAN ABDULHAY BHANAPATEL,SURAT vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, WARD 2(3)(1), SURAT, SURAT
CIT(A). The CIT(A) passed his order u/s 250 of the Act on 29.11.2023. In the order, he hasdiscussed about the provisions of section 249(4)(b) of the Act that where no return has been filed by the assessee, the assessee has to pay an amount equal to the amount of advance tax, which was payable by him; otherwise
SAWANI FOUNDATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE MAHAVIDEH CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S BHAGWATI DISTRIBUTORS ,SILVASSA vs ITO, SILVASSA, SILVASSA
SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HITESH DAHYABHAI PATEL,NA vs ARIVS.ITO (INT. TAX.), SURAT, ADAJAN
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
HITESH DAHYABHAI PATEL,NA vs ARIVS.ITO (INT. TAX.), SURAT, ADAJAN
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PARVATI FABRICS LIMITED,BEHIND BELGIUM SQUARE vs DEPUTY COMMISSIONER OF INCOME TAX, MAJURA GATE
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
INCOME TAX OFFICER, WARD-1(2)(6), SURAT, SURAT vs HITESHBHAI POPATBHAI SAKARIYA, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KETAN BHIKHUBHAI PATEL,VALSAD vs ITO, WARD 5, VAPI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
UMESHBHAI MANJIBHAI KOSHIYA,SURAT vs ITO, WARD- 3(2)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
