ITAT Surat Bench
5,224 judgments
HETALKUMAR CHANDRAKANTBHAI PATEL,SURAT vs ITO, WARD 1(3)(7), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MINESH MEHTA,SURAT vs INCOME TAX OFFICER, WARD 3(2)(6), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PRAMODBHAI NANUBHAI AHIR,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI, BARDOLI, SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
BALVIR MOHAN MISTRY,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BALVIR MOHAN MISTRY,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAJKUMAR MUNNILAL GUPTA,SURAT vs ITO, WARD 2(3)(4), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GANGADHARA SAHKARI KELVANI MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
AADIVASI SAMPSABHA CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DILIPBHAI THAKORBHAI PATEL,SURAT vs ITO(INTL. TAXN), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AADIVASI SAMPSABHA CHARITABLE TRUST,SURAT vs CIT(EXEMPTION) , AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
OM MIT GAU SEVA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
OM MIT GAU SEVA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(3)(1), SURAT, ANAVIL BUSINESS CENTRE, SURAT vs NAVINBHAI HIMATLAL SHAH, DIWALI BAUG ATHWALINES
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(2)(6), SURAT, SURAT vs HITESHBHAI POPATBHAI SAKARIYA, SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(2)(6), SURAT, SURAT vs HITESHBHAI POPATBHAI SAKARIYA, SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(2)(6), SURAT, SURAT vs HITESHBHAI POPATBHAI SAKARIYA, SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SANJAYBHAI DAMJIBHAI GOLAKIYA,SURAT vs ITO, WARD-3(3)(1), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DCIT, CIRCLE-1(3), SURAT, SURAT vs RANIDAN MEGHRAJ GANDHI, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MUKESH KEDIA HUF,AHMEDABAD vs PCIT-1, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NIRAJ VASANTILAL SONI,BHARUCH vs ITO, WARD-1(2), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
