ITAT Surat Bench
5,224 judgments
JAYSHRI GOPALLAL MAHARAJSHRINI SURAT SRUSTI TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYANTILAL CHIMANLAL RESHAMWALA,SURAT vs ITO WARD-1(2)(2), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HASMUKHBHAI MANGABHAI AHIR,SURAT vs ITO, WARD 2, BARDOLI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANSI RINKESHKUMAR RATHOD,SURAT vs ITO, TDS, WARD-1, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYSHREE R. RATHOD,SURAT vs INCOME TAX OFFICER, WARD-3(1)(1), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LIFE LINE UNITED FOUNDATION,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
LIFE LINE UNITED FOUNDATION,SURAT vs CIT(EXEMPTION), AHMEDABAD
LATABEN KANAIYALAL KOTHWALA,SURAT vs ITO, WARD -3(2)(6), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, SURAT vs LALIT VANARSIBHAI PATEL, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASHISH JAYANTILAL PANDYA,SURAT vs ITO,WARD-1(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SMT. KAILASHBEN LAVJIBHAI DALIYA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ABHISHEK DORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ARDEES FOUNDATION,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
YUVA SKILL FOUNDATION,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
JAMALI TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
JAMATE SULEMANI TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SAFFRON GREEN INTERNATIONAL PVT. LTD.,SURAT vs ITO, WARD 2(1)(3), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHARDABEN ARJANBHAI DHOLAKIYA WELFARE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHARDABEN ARJANBHAI DHOLAKIYA WELFARE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHARDABEN ARJANBHAI DHOLAKIYA WELFARE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)