ITAT Surat Bench
5,224 judgments
SHREE SHANTIJIN JAMKAR PANSOVORA TRUST ,BANASKANTHA vs CIT(EXEMPTION), AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SURAT SEWA FOUNDATION,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SURAT SEWA FOUNDATION,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KAPIL GEMS PVT LTD,SURAT vs INCOME TAX OFFICER, WD-1(1)(3), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
VEHEVAL MILK PRODUCER CO OPERATIVE SOCIETY LTD,SURAT vs DCIT CIRCLE 2(1)(1), SURAT
BHAVESHBHAI ARVINDBHAI BUHA AOP,SURAT vs INCOME TAX OFFICE, BARDOLI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
JAYESH JADAVJI THAKKAR,SURAT vs ITO, WARD 3(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(3)(1), SURAT, ADAJAN, SURAT vs NITA RAVI KHANDELWAL, GHOD DOD ROAD, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SABIRHUSEN RASULBHAI MALEK,SURAT vs ITO, WARD 2(1), BHARUCH
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD- 2(3)(1), SURAT, SURAT vs HINDUSTAN STEEL AND CEMENT, ALTHAN-BHATAR, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SANSKRUTIK RAKSHA SAMITI,BAMROLI, SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAHUL COAL INDIA PRIVATE LIMITED ,SURAT vs ITO TDS-2, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAJSTHAN YUVA SANGH SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KISHORDAS TULSIDAS VAISHNAV,VAPI vs ITO, WARD-5, VAPI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYESHBHAI RAVJIBHAI PATEL,BHARUCH vs ITO, WARD1(1), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIMAL CHAND GOKHAROO,SURAT vs ITO 3(3)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIMAL CHAND GOKHAROO,SURAT vs ITO 3(3)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIMAL CHAND GOKHAROO,SURAT vs ITO 3(3)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYANTIBHAI JIVABHAI PATEL,BHARUCH vs WARD NO. 1(1),, BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ARVINDBHAI RAMNIKLAL RAVAL HUF,SURAT vs INCOME TAX OFFICER, WARD-1(3)(6), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
