ITAT Surat Bench

5,224 judgments

MANI TRANSPORT COMPANY,NA vs ARIVS.ITO, WARD-3, NAVSARI

ITA 855/SRT/2025[2019-20]Status: Heard23/1/2026AY 2019-20

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

SHREE RAM MININGS,NA vs ARIVS.ITO WARD-5, NAVSARI

ITA 854/SRT/2025[2018-19]Status: Heard23/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

JIGAR THAKORBHAI DAVE,SURAT vs ITO, WARD 1(3)(7), SURAT

ITA 823/SRT/2025[2014-15]Status: Heard23/1/2026AY 2014-15

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

JIGAR THAKORBHAI DAVE,SURAT vs ITO, WARD 1(3)(7), SURAT

ITA 822/SRT/2025[2013-14]Status: Heard23/1/2026AY 2013-14

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

JIGAR THAKORBHAI DAVE,SURAT vs ITO, WARD-1(3) (7), SURAT

ITA 821/SRT/2025[2012-13]Status: Heard23/1/2026AY 2012-13

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

JIGAR THAKORBHAI DAVE,SURAT vs ITO, WARD-1(3) (7), SURAT

ITA 820/SRT/2025[2011-12]Status: Heard23/1/2026AY 2011-12

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

RUPAL NIRAV SHAH,SURAT vs 1 (3), SURAT

ITA 808/SRT/2025[2018-2019]Status: Heard23/1/2026AY 2018-2019

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

PRIYA ENTERPRISE,VAPI vs ITO, WARD-7, VAPI

ITA 800/SRT/2025[2010-11]Status: Heard23/1/2026AY 2010-11

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

INDIAN RED CROSS SOCIETY VALSAD DISTRICT BRANCH,VALSAD, GUJARAT vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS, AHMEDABAD, GUJARAT, AHMEDABAD, GUJARAT

ITA 725/SRT/2025[NA]Status: Heard23/1/2026

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

KETAN CHIMANLAL DHRUV,NA vs ARIVS.ITO WARD-2, NAVSARI, NAVSARI

ITA 719/SRT/2025[2010-11]Status: Heard23/1/2026AY 2010-11

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

SONY KUMUDBHAI MODI,SURAT vs ITO, WARD- 1(2)(1), SURAT

ITA 629/SRT/2025[2018-19]Status: Heard23/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

INCOME TAX OFFICER, WARD-1, BARDOLI, INCOME TAX OFFICE, BARDOLI vs SHREE KHEDUT SAHAKARI KHAND UDYOG MANDALI LTD, BABEN, BARDOLI

ITA 627/SRT/2025[2013-14]Status: Heard23/1/2026AY 2013-14

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

INCOME TAX OFFICER, WARD-1, BARDOLI, INCOME TAX OFFICE, BARDOLI vs SHREE KHEDUT SAHAKARI KHAND UDYOG MANDALI LTD, BABEN, BARDOLI

ITA 626/SRT/2025[2011-12]Status: Heard23/1/2026AY 2011-12

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

RAMANBHAI P. VIRADIYA HUF,SURAT vs ITO, WARD 3(3)(1), SURAT

ITA 556/SRT/2025[2017-18]Status: Heard23/1/2026AY 2017-18

DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)

NILESH RAMESHBHAI DESAI,VALSAD vs ITO, WARD -4, NAVSARI

ITA 537/SRT/2025[2012-13]Status: Heard23/1/2026AY 2012-13

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

KANAIYALAL LABHUBHAI NAROLA,SURAT vs ACIT CIRCLE 3(2), SURAT

ITA 424/SRT/2025[2015-16]Status: Heard23/1/2026AY 2015-16

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

KANAIYALAL LABHUBHAI NAROLA,SURAT vs ACIT CIRCLE 3(2), SURAT

ITA 422/SRT/2025[2014-15]Status: Heard23/1/2026AY 2014-15

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

SAURABH SUSHILKUMAR NEVATIA,SURAT vs ITO, WARD 1(3)(5) NEW ITO, WARD 1(3)(1), SURAT

ITA 421/SRT/2025[2011-12]Status: Heard23/1/2026AY 2011-12

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

MS TAPULAL AMARSINH THAKKAR AND CO.,VALSAD vs ITO, WARD 4, VALSAD, VALSAD

ITA 407/SRT/2025[2018-19]Status: Heard23/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

HEMANT JASHUBHAI GANDHI,SURAT vs ACIT CIRCLE 1(3), SURAT

ITA 361/SRT/2025[2016-17]Status: Heard23/1/2026AY 2016-17

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)