ITAT Surat Bench
5,224 judgments
S M CONSTRUCTION,SURAT vs ITO, WARD 1(3)(1), SURAT
Ms. Suchitra Kamble (Judicial Member)
SHREE BILIMORA VIBHAG ANAVIL MANDAL NUTAN PARK, SHANTI NIKETAN SOCIETY MORORJI DESAI MARG BILIMORA NA vs ARI,NAVSARIVS.CIT(EXEMPTION), SURAT
DR. DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE BILIMORA VIBHAG ANAVIL MANDAL NUTAN PARK, SHANTI NIKETAN SOCIETY, MORARJI DESAI MARG BILIMORA NA vs ARI,NAVSARIVS.CIT(EXEMPTION), SURAT
DR. DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DINESHKUMAR NANUBHAI VIRVAL,SURAT vs ITO, WARD-1, BARDOLI
Dr. DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAZAK ABDULKARIM MANSURI,VAPI vs INCOME TAX OFFICER, WARD-7, VAPI
DR. DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JITESHKUMAR MADHAVBHAI JAGANI,SURAT vs DY. CIT, CIRCLE-2(1)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
EMERALD GEMS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD 1(1)(2), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
HLE ENGINEERS PVT LTD,SURAT vs THE ACIT, NAVSARI CIRCLE, NAVSARI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
BHANUSHANKAR KASALSHIBHAI DAVE,SURAT vs ITO, WARD 3(2)(6), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
PARMARTH TRUST,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms. SUCHITRA KAMBLE (Judicial Member)
SURESH KUMAR GIDDALURU,BANGALORE vs ASSESSMENT UNIT ITO, WARD-3(2)(6), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
JAI MAA KALI BASTRALAY,SURAT vs THE ACIT, CIRCLE-2(2), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms. SUCHITRA KAMBLE (Judicial Member)
DINESHBHAI MAGANBHAI BUTANI,SURAT vs INCOME TAX OFFICER,WARD 3(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms. SUCHITRA KAMBLE (Judicial Member)
PARUL GAUSEVA JIVDAYA TRUST,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms. SUCHITRA KAMBLE (Judicial Member)
SHUBH LAXMI DEVELOPERS,,SURAT vs THE INCOMETAX OFFICER, WARD 2(2)(1) SURAT., SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
NARESHBHAI DHIRUBHAI PANCHANI,SURAT vs ASST. CIT, CIRCLE-3(3), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
RIYAZ RAFIQ PADELA,SURAT vs ITO, WARD 3(2)(8), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
SUNRING TRADE PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER-2(1)(3), SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
HEMA KEKUL CHOKSI,SURAT vs ITO, WARD 1(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
RAHAT ENTERPRISE,ANKLESHWAR vs ACIT CIRCLE-2, BHARUCH
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)