ITAT Surat Bench
5,224 judgments
SHREEJI KRUPA CO. OP. HOUSING SOCIETY LIMITED,BHARUCH vs ITO, WARD 2(3), BHARUCH
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
BANKIMCHANDRA M. DESAI,VALSAD vs ITO, WARD-1, VALSAD
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
BHUPENDRALAL SANMUKHLAL PATEL,ANKLESHWAR vs INCOME TAX OFFICER, WARD 2(1), BHARUCH, BHARUCH
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
OM TAPOVAN CHARITABLE TRUST,ANKLESHWAR vs CIT(EXEMPTION), AHMEDABAD
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
NA vs ARI DHODIA GNAYATI PANCH,NAVSARIVS.CIT(EXEMPTION), AHMEDABAD
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
KETAN NATVARLAL SHAH,VAPI vs INCOME TAX OFFICER, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI NARENDRA PRASAD SINHA (Accountant Member)
SWASTIK DEVELOPERS,SURAT vs THE DCIT, CIRCLE-1(3), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
AAI SHREE KHODIYAR MANDIR TRUST KACHHOLI,NA vs ARIVS.JAO ITO, EXEMPTION WARD, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
DISHANT SURESHBHAI PATEL,INDIVIDUAL vs ITO, WARD 3(2)(6), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
BHAVESHBHARTHI GHANSHYAMBHARTHI GOSWAMI,SURAT vs ITO WARD 3(1)(2), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
MEHUL CHAMPAKBHAI PATEL,SURAT vs NFAC, CURRENT JURISDICTION-ITO WARD 1, BARDOLI, CURRENT JURISDICTION- BARDOLI
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
ARVINDKUMAR MAHENDRAKUMAR GOYAL,SURAT vs ITO, WARD-2(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
KANJIBHAI DAYALBHAI PATEL,NA vs ARIVS.ITO, WARD-3, NAVSARI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
PRAFUL RAMESHBHAI AMIPARA,SURAT vs ITO, WARD 3(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
NAROTTAMBHAI CHHOTUBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 2(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
RAHULKUMAR SHANTILAL SHAH,BARDOLI vs ITO, WARD-1, BARDOLI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
HIMAKSHUBHAI NAGINBHAI CHAUHAN,SURAT vs INCOME TAX OFFICER, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
VIJAY TEJBAHADUR SINGH LEGAL REPRESENTATIVE FOR REKHA VIJAYKUMAR SINGH ,BHARUCH vs ITO, WARD 2(1), BHARUCH
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
ANAND ASSOCIATES,SILVASSA vs ITO, WARD SILVASSA, SILVASSA
Ms. Suchitra Kamble (Judicial Member)
AVKAR URBEN CO-OP CREDIT SOCIETY LIMITED,SURAT vs ACIT CIRCLE 3(3), SURAT
Ms. Suchitra Kamble (Judicial Member)
