ITAT Surat Bench
5,224 judgments
KAVITA JAIN,SURAT vs ITO, WARD 1(3)(2), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
GORDHANBHAI L MORADIA,SURAT vs ITO WARD 1(3)(2), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SWETA ORGANISERS PVT. LTD.,SURAT vs DCIT, CIRCLE 2(1)(1), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHAILENDRA VIJAYKUMAR PATEL,NA vs ARIVS.ITO, WARD 5, NAVSARI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
RATIBHAI GIRDHARBHAI KAKANI,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(3), SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
INCOME TAX OFFICER, SURAT vs ASHOK KUMAR JINDAL, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
INCOME TAX OFFICER, DAMAN WARD, DAMAN, DAMAN vs UMESH BHAGUBHAI PATEL, DAMAN
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
KANAN ANILKUMAR PATEL ,SURAT vs ITO, WARD 2(3)(2), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
INCOME TAX OFFICER, DAMAN WARD, DAMAN, DAMAN vs UMESH BHAGUBHAI PATEL, DAMAN
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PRAGNABEN JAYESHBHAI PATEL,SURAT GUJARAT vs INCOME TAX OFFICER, SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
RAKESH JAYANTILAL LAKDAWALA L/H KALAVATIBEN JAYANTILAL LAKADAWALA,SURAT vs INCOME TAX OFFICER, WARD-3(1)(2), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
DILIPKUMAR DAHYABHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD-2, NAVSARI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
NILESHKUMAR KANTILAL MODI,ANKHLESHWAR vs INCOME TAX OFFICER, BHARUCH
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
NILESHKUMAR KANTILAL MODI,ANKLESHWAR vs INCOME TAX OFFICER, BHARUCH
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
NAFISHABIBI DAVJI,SURAT vs ITO, WARD 2(3)(3), SURAT
Dr. BRR Kumar, Hon’ble (Vice President), Ms. Suchitra Kamble (Judicial Member)
NAFISHABIBI DAVJI,SURAT vs ITO, WARD 2(3)(3), SURAT
Dr. BRR Kumar, Hon’ble (Vice President), Ms. Suchitra Kamble (Judicial Member)
NAFISHABIBI DAVJI,SURAT vs ITO, WARD 2(3)(3), SURAT
Dr. BRR Kumar, Hon’ble (Vice President), Ms. Suchitra Kamble (Judicial Member)
SANKETKUMAR DIPAKBHAI VASHI,SURAT vs ITO, WARD 5, NAVSARI
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
SANKETKUMAR DIPAKBHAI VASHI,NA vs ARIVS.ITO, WARD-5, NAVSARI
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
TRILOK FOUNDATION CHARITABLE TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
