ITAT Surat Bench
5,224 judgments
SUN DIAM,SURAT vs ITO 2(3)(6), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
SACHIN SALES AGENCY,SURAT vs ITO, WARD 3(3)(1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, SURAT vs HAYWOOD HOSPITALITY(INDIA) PVT. LTD, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
PALAK DESIGNER DIAMOND JEWELLERY,MAHIDHARPURA, SURAT vs LD. AO, NFAC, DELHI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
PALAK DESIGNER DIAMOND JEWELLERY,MAHIDHARPURA, SURAT vs LD. AO, NFAC, DELHI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
PALAK DESIGNER DIAMOND JEWELLERY,MAHIDHARPURA SURAT vs LD. AO, NFAC, DELHI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
INCOME TAX OFFICER (EXEMPTION), WARD-SURAT, SURAT vs ABHYUTHTHAN GRAM VIKAS MANDAL, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
ABHYUTHTHAN GRAM VIKAS MANDAL,SURAT vs CIT EXEMPTION, AHMEDABAD
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
SHANKARLAL PRAYAGCHAND PUROHIT,SURAT vs ITO, WARD 1(2)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
SHRI RAGHUBHAI VIRABHAI BHARWAD,NA vs ARIVS.INCOME TAX OFFICER, WARD -4, NAVSARI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
SHRI RAGHUBHAI VIRABHAI BHARWAD,NA vs ARIVS.INCOME TAX OFFICER, WARD -4, NAVSARI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
KAMLESHKUMAR DHANSUKHLAL PATEL,VALSAD vs ITO, WARD 2, VALSAD
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
MAHEBOOB ABBAS SHAIKH,SURAT vs ITO, WARD 2(2)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
MEGHNA ORGANIC,VALSAD vs ITO, WARD-5, VAPI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
VALLABHBHAI DUDABHAI CHHATRALA,SURAT vs ITO, WARD-3(3) (1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
NITINBHAI POPATBHAI SAVANI,SURAT vs DCIT, CENTRAL CIRLE 2, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
NARESHBHAI BABUBHAI SAVANI,SURAT vs DCIT CENTRAL CIRCLE 2, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
SATISH SHANTILAL PATEL,SURAT vs ITO, WARD 1(3)(5), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
SUNIL KUMAR BAHETI,SURAT vs PCIT (CENTRAL), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
ANKUR MOTORS PVT. LTD,SURAT vs ITO, WARD 1(1)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)