ITAT Surat Bench
5,224 judgments
SIDDHESHWAR GEMS,SURAT vs ITO, WARD-3(3)(1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
CHINTAN VRAJLAL MANGUKIYA,SURAT vs ASSESSMENT UNIT ITO JURISDICTIONAL A O WARD-3(3)(1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
RAJENDRAKUMAR ICHUBHAI KOTHARI,BHARUCH vs ITO, WARD-1(1), BHARUCH
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
RAJENDRAKUMAR ICHUBHAI KOTHARI,BHARUCH vs ITO, WARD-1(1), BHARUCH
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
SHREYANS ANILKUMAR SHAH,NA vs ARIVS.CIT(A), WARD 5, NAVSARI, NAVSARI
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
VAIBHAV CORPORATION,SURAT vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
NIKUNJ BIPINBHAI PATEL,SURAT vs ITO WARD - 3 (2) (1), SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
PLEZER DIGITAL PRESS,SURAT vs ITO, WARD-3(3)(1), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
INCOME TAX OFFICER, WARD-5, VAPI, VAPI vs KAUSHIK RAMLAL PATEL, GIDC VAPI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIR - 2(1)(1), SURAT, SURAT vs SHREE SAYAN VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, SURAT vs SHREE SAYAN VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
THE SANDHIAR GROUP COOP COTTON GORWERS ASSOCIATION LTD,SURAT vs INCOME TAX OFFICER, WARD 2(2)(4), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
MANISH BHOGILAL SHAH,MUMBAI vs INCOME TAX OFFICER-3, NAVSARI, NAVSARI
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
BHARATSINH JAYSINH VARACHHIA,BHARUCH vs ITO, WARD 1(1), BHARUCH
Dr. BRR Kumar, Hon’ble (Vice President), Ms. Suchitra Kamble (Judicial Member)
BHARATSINH JAYSINH VARACHHIYA,BHARUCH vs ITO, WARD 1(1), BHARUCH
Dr. BRR Kumar, Hon’ble (Vice President), Ms. Suchitra Kamble (Judicial Member)
SUN DIAM,SURAT vs ITO 2(3)(6), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
SUN DIAM,SURAT vs ITO 2(3)(6), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
SUN DIAM,SURAT vs ITO 2(3)(6), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
SUN DIAM,SURAT vs ITO 2(3)(6), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
SUN DIAM,SURAT vs ITO 2(3)(6), SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)
