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ITAT Surat Bench

5,224 judgments

VALMIK KAYASTHA KELVANI FUND,SURAT vs COMMISSIONER OF INCOME TAX-EXEMPTION AHMEDABAD, AHMEDABAD

ITA 757/SRT/2025[2022-23]Status: Disposed2/4/2026AY 2022-23

BAL HANUMAN MANDIR,SURAT vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 736/SRT/2025[2022-23]Status: Disposed2/4/2026AY 2022-23

SHRI LALJI MAHARAJ MANDIR TRUST,SURAT vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 727/SRT/2025[2022-23]Status: Disposed2/4/2026AY 2022-23

NILESHKUMAR NATVARLAL SHAH,BARDOLI vs ITO, WARD 1, BARDOLI

ITA 1181/SRT/2025[2017-18]Status: Disposed2/4/2026AY 2017-18

DAVALBEN BALUBHAI MAKWANA,SURAT vs THE INCOME TAX OFFICER, WARD 2(3)(1), SURAT

ITA 1173/SRT/2025[2017-18]Status: Disposed2/4/2026AY 2017-18

BAVCHANDBHAI NATHABAHI ALAGOTRA,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 1018/SRT/2025[2017-18]Status: Disposed2/4/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, VALSAD vs CHIRAG PHARMA AGENCY, VALSAD

ITA 557/SRT/2024[2017-18]Status: Disposed2/4/2026AY 2017-18

REDEEM EXPORTS PVT. LTD,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT

ITA 250/SRT/2024[2017-18]Status: Disposed2/4/2026AY 2017-18

CHINTANBHAI LAVJIBHAI DANKHARA,SURAT vs ITO, SURAT

ITA 769/SRT/2025[2012-13]Status: Disposed23/3/2026AY 2012-13

SMT. ANNAPURNA GUPTA (Accountant Member)

BABUBHAI GANGABHAI BAGUL,SURAT vs ITO, WARD-1, NAVSARI

ITA 1352/SRT/2025[2010-11]Status: Disposed23/3/2026AY 2010-11

SMT. ANNAPURNA GUPTA (Accountant Member)

DARSHINI AMIT SHARMA,DAMAN vs INCOME TAX OFFICER, WARD, DAMAN, DAMAN

ITA 1345/SRT/2025[2017-18]Status: Disposed19/3/2026AY 2017-18

BHANUSHANKAR KASALSHIBHAI DAVE,SURAT vs ITO, WARD-3(2)(6), SURAT

ITA 1331/SRT/2025[2012-13]Status: Disposed19/3/2026AY 2012-13

DEEPAK SURESH SHANDILYA,HARYANA vs ITO WARD-2, VAPI, GUJARAT

ITA 1125/SRT/2025[2012-13]Status: Disposed19/3/2026AY 2012-13

SMT. ANNAPURNA GUPTA (Accountant Member)

DEEPAK SURESH SHANDILYA,HARYANA vs INCOME TAX OFFICER , GUJARAT

ITA 1124/SRT/2025[2010-11]Status: Disposed19/3/2026AY 2010-11

SMT. ANNAPURNA GUPTA (Accountant Member)

MEGA AUTOMOBILES PVT LTD.,ANKLESHWAR vs ACIT, CIRCLE-2, BHARUCH

ITA 988/SRT/2024[2017-18]Status: Disposed16/3/2026AY 2017-18

Dr. BRR Kumar, Hon'ble (Vice President), Ms. Suchitra Kamble (Judicial Member)

ASGARALI MAZHARALI MANIHAR,ANKLESHWAR vs ITO, WARD 2(1), BHARUCH, BHARUCH

ITA 1323/SRT/2025[2020-21]Status: Disposed13/3/2026AY 2020-21

Shri T.R. Senthil Kumar (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

ASHOKKUMAR PRABHULAL MEHTA,SURAT vs ITO, WARD-1(3)(1), SURAT

ITA 1303/SRT/2025[2013-14]Status: Disposed13/3/2026AY 2013-14

Shri T.R. Senthil Kumar (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

DILIP KUMAR CHOPRA,SURAT vs ITO, WARD 2(3) (1), SURAT

ITA 865/SRT/2025[2017-18]Status: Disposed11/3/2026AY 2017-18

SHRI TR SENTHIL KUMAR (Judicial Member), SHRI NARENDRA PRASAD SINHA (Accountant Member)

BINABEN JAYESHBHAI GOR,VALSAD vs INCOME TAX OFFICER- WARD 1, VAPI, VAPI

ITA 1456/SRT/2025[2012-13]Status: Disposed10/3/2026AY 2012-13

SHRI TR SENTHIL KUMAR (Judicial Member), SHRI NARENDRA PRASAD SINHA (Accountant Member)

DHANESH JIVABHAI VAISHYA,DAMAN vs INCOME TAX OFFICER, DAMAN WARD, DAMAN WARD

ITA 864/SRT/2025[2024-25]Status: Disposed9/3/2026AY 2024-25

DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)