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ITAT Surat Bench

5,224 judgments

MUKESHBHAI LAVJIBHAI MANGUKIYA,SURAT vs ACIT CIRCLE 1(3), SURAT

ITA 1093/SRT/2025[2017-18]Status: Disposed7/4/2026AY 2017-18

SANKALP EXIM PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3) , SURAT

ITA 801/SRT/2024[2016-17]Status: Disposed7/4/2026AY 2016-17

SANKALP EXIM PVT. LTD.,SURAT vs ITO, WARD-2(1)(2), MAJURA GATE SURAT

ITA 591/SRT/2024[2015-16]Status: Disposed7/4/2026AY 2015-16

VIRENDRAKUMAR RATILAL BHAKTA,BARDOLI vs ITO(INTERNATIONAL TAXATION), SURAT

ITA 542/SRT/2024[2016-17]Status: Disposed7/4/2026AY 2016-17

CHANDULAL RAMCHANDRA KANJANI,NA vs ARIVS.INCOME TAX OFFICER, WARD 1, NAVSARI, NAVSARI

ITA 1258/SRT/2024[2007-08]Status: Disposed7/4/2026AY 2007-08

MAHESH K PATEL,VADODARA vs ITO, WARD 1(1), BHARUCH

ITA 1000/SRT/2024[2012-13]Status: Disposed7/4/2026AY 2012-13

RANJANBEN AJITENDRA PARIKH,NA

ITA 853/SRT/2025[2017-18]Status: Disposed6/4/2026AY 2017-18

RANJITBHAI AMBUBHAI PATEL,BILIMORA vs OFFICE OF THE PR. CIT, VALSAD

ITA 852/SRT/2025[2017-18]Status: Disposed6/4/2026AY 2017-18

M/S DAYARAM BRIJBHUKHANDAS,NA

ITA 851/SRT/2025[2017-18]Status: Disposed6/4/2026AY 2017-18

ALPESH UMESHCHANDRA,SURAT vs ITO WARD-1(2) (1), SURAT

ITA 816/SRT/2025[2016-2017]Status: Disposed6/4/2026AY 2016-2017

GULAM ARIF WILL WAQF,SURAT vs THE COMMISSIONER OF INCOME-TAX,(EXEMPTION ) AHMEDABAD, AHMEDABAD

ITA 797/SRT/2025[2022-23]Status: Disposed6/4/2026AY 2022-23

PARSHOTTAM JODHABHAI JETHAVA,SURAT vs ITO, WARD 1(2)(6), SURAT

ITA 742/SRT/2025[2014-15]Status: Disposed6/4/2026AY 2014-15

KANTIBHAI TULSIBHAI BHADANI,SURAT vs ITO, WARD 3(2)(4), SURAT, SURAT

ITA 363/SRT/2025[2014-15]Status: Disposed6/4/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs M/S ABS EXPORTS, MUMBAI

ITA 165/SRT/2025[2018-19]Status: Disposed6/4/2026AY 2018-19

HITESH BHIKHUBHAI DESAI,SURAT vs ITO, WARD-3(3)(1), SURAT

ITA 1104/SRT/2025[2019-20]Status: Disposed6/4/2026AY 2019-20

LOKENDRA KUMAR SINGH,SURAT vs DCIT CC-2(1)(1), SURAT

ITA 776/SRT/2024[2019-20]Status: Disposed6/4/2026AY 2019-20

LOKENDRA KUMAR SINGH,SURAT vs DCIT CC-2(1)(1), SURAT

ITA 775/SRT/2024[2018-19]Status: Disposed6/4/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, MAJURAT GATE SURAT vs RAJESH MANJIBHAI SUTARIYA, SURAT

ITA 679/SRT/2024[2016-17]Status: Disposed6/4/2026AY 2016-17

HITENDRASINH CHANDRASINH BAKROLA,SURAT vs ITO, WARD 2(3)(2), SURAT

ITA 1279/SRT/2024[2017-18]Status: Disposed6/4/2026AY 2017-18

PRATIKKUMAR RAMESHBHAI PARMAR,TARSADI - KOSAMBA vs ITO, WARD 1, BARDOLI, BARDOLI

ITA 1022/SRT/2024[2017-18]Status: Disposed6/4/2026AY 2017-18