ITAT Surat Bench
5,224 judgments
SIDDHA CONSTRUCTION,DADRA AND NAGAR HAVELI (UT) vs THE DEPUTY COMMISSIONER OF INCOME TAX, VAPI CIRCLE , VAPI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
YUVRAJSINH RAJENDRASINH RATHOD,BHARUCH vs ITO, WARD 1(5), BHARUCH
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
BHAVESH SUBODHBHAI SANGHAVI,SURAT vs DCIT CIRCLE 1(3), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
SURYAM DEVELOPERS,SURAT vs ITO, NFAC, DELHI ; CURRENT JURISDICTION ITO, WARD 2 (3)(4), SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
JAYVEERSINGH JASHUBHAI CHUDASAMA L/H DIVYABEN JAYVEERSINGH CHUDASAMA,VALSAD vs ITO, WARD 5, VAPI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
CHHAGANBHAI TIDABHAI SAKARIA,SURAT vs ITO, WARD-1(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
JITENDRA MEHTA,MUMBAI vs INCOME TAX OFFICER 1(1)(3), SURAT, SURAT
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
UTPALKUMAR DEVENDRAKUMAR THAKOR,VAPI vs DCIT, VAPI CIRCLE, VAPI
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
PRITI BHANSALI,BHARUCH vs ITO, WARD 1 , BHARUCH
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
CHHAGANBHAI NANUBHAI BUTANI,SURAT vs INCOME TAX OFFICER, WARD3(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
CHHAGANBHAI NANUBHAI BUTANI,SURAT vs INCOME TAX OFFICER,WARD3(3)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
MORLIDHAR B VAMDOT,SURAT vs INCOME TAX OFFICER,CIRCLE 2(1)(1), SURTAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
JAYENDRAKUMAR JAYANTIBHAI RAFALIYA,SURAT vs ITO, WARD-3(2)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms. SUCHITRA KAMBLE (Judicial Member)
ADIL NOSHIRVAN SHETHNA,SURAT vs ITO, WARD 2(3)(6), SURAT
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
GHANSHYAMBHAI DEVRAJBHAI DOBARIYA,SURAT vs ITO, WARD-3(2)(2), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
PRAGJIBHAI PARSHOTAMBHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD-4, NAVSARI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
DEEPAKKUMAR NANDLAL RAJYAGURU,SURAT vs INCOME TAX OFFICER, WARD 3(2)(6), SURAT
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
SALIMUDIN KALUMIYA MASHHADI,BHARUCH vs INCOME TAX OFFICER, WARD-1(4), BHARUCH
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
SUREKHA VIJAYBHAI VISAVE,SURAT vs ITO, WARD 2(2)(4), SURAT
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
SURESHBHAI POPATLAL PATEL L/H SOHANKUMAR SURESHKUMAR PATEL,VAPI vs ITO, WARD 8 , VAPI
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)