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ITAT Surat Bench

5,224 judgments

DHARMENDRASINH RANJIT CHAVDA,BARDOLI vs THE INCOME TAX OFFICER, WARD-01, BARDOLI, SURAT

ITA 1334/SRT/2024[2017-18]Status: Heard23/1/2026AY 2017-18

DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)

TEJAS RATILAL GANDHI,SURAT vs ITO, WARD 2(2)(4), SURAT

ITA 1333/SRT/2024[2010-11]Status: Heard23/1/2026AY 2010-11

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms. SUCHITRA KAMBLE (Judicial Member)

GHANSHYAMBHAI DUNGARBHAI SUTARIYA,SURAT vs ITO, WARD 3(2)(2), SURAT

ITA 1277/SRT/2024[2013-14]Status: Heard23/1/2026AY 2013-14

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

ABHISHEKKUMAR MAHESHCHANDRA GUPTA,SURAT vs ITO WARD 2(2)(1), SURAT

ITA 1237/SRT/2024[2010-11]Status: Heard23/1/2026AY 2010-11

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

ABHISHEKKUMAR MAHESHCHANDRA GUPTA,SURAT vs ITO, WARD 2(2)(1), SURAT

ITA 1236/SRT/2024[2009-10]Status: Heard23/1/2026AY 2009-10

DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

RAJRANI KISHANLAL PAHWA,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 996/SRT/2025[2013-14]Status: Heard22/1/2026AY 2013-14

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

RAJRANI KISHANLAL PAHWA,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 995/SRT/2025[2011-12]Status: Heard22/1/2026AY 2011-12

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

RAJRANI KISHANLAL PAHWA,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 994/SRT/2025[2009-10]Status: Heard22/1/2026AY 2009-10

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

PRIME CO OPERATIVE BANK LTD,,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1) (1) SURAT, SURAT

ITA 845/SRT/2025[2016-17]Status: Heard22/1/2026AY 2016-17

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

SAI MULTITRADE PRIVATE LIMITED,SURAT vs ITO, WARD-2(1) (2), SURAT

ITA 844/SRT/2025[2009-10]Status: Heard22/1/2026AY 2009-10

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

ARVINDKUMAR BECHARBHAI PATEL,SURAT vs ITO, WARD-1(2) (1), SURAT

ITA 841/SRT/2025[2018-19]Status: Heard22/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

ARVINDKUMAR BECHARBHAI PATEL,SURAT vs ITO, WARD-1(2) (1), SURAT

ITA 840/SRT/2025[2018-19]Status: Heard22/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

ARVINDKUMAR BECHARBHAI PATEL,SURAT vs ITO, WARD-1(2) (1), SURAT

ITA 839/SRT/2025[2018-19]Status: Heard22/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

POPATBHAI TALASHIBHAI SAVANI,SURAT vs DCIT, CENTRAL CIRCLE 2, SURAT

ITA 810/SRT/2025[2014-15]Status: Heard22/1/2026AY 2014-15

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

POPATBHAI TALASHIBHAI SAVANI,SURAT vs PCIT, CENTRAL, SURAT

ITA 809/SRT/2025[2013-14]Status: Heard22/1/2026AY 2013-14

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

KESHIA JEWELS PRIVATE LIMITED,SURAT vs ASSESSMENT UNIT (NFAC), JURISDICTIONAL ASSESSING OFFICER WARD 1(1) (3), SURAT

ITA 806/SRT/2025[2018-19]Status: Heard22/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

KESHIA JEWELS PRIVATE LIMITED,SURAT vs ASSESSMENT UNIT (NFAC), JURISDICTIONAL ASSESSING OFFICER WARD 1(1) (3), SURAT

ITA 805/SRT/2025[2018-19]Status: Heard22/1/2026AY 2018-19

DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)

THE PURSOTTAM FARMERS CO.OP. COTTON GINNING & PRESSING SOCIETY LTD.,SURAT vs THE DCIT, CIRCLE 2(1) (1), SURAT

ITA 804/SRT/2025[2015-16]Status: Heard22/1/2026AY 2015-16

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

THE PURSOTTAM FARMERS CO.OP. COTTON GINNING & PRESSING SOCIETY LTD.,SURAT vs THE DCIT, CIRCLE 2(1) (1), SURAT

ITA 803/SRT/2025[2010-11]Status: Heard22/1/2026AY 2010-11

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)

YUSUFBHAI GAFURBHAI SHAIKH,SURAT vs I.T.O WARD- 3(2)(6), SURAT

ITA 494/SRT/2025[2010-11]Status: Heard22/1/2026AY 2010-11

DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)