ABHISHEKKUMAR MAHESHCHANDRA GUPTA,SURAT vs. ITO WARD 2(2)(1), SURAT
ITA 1237/SRT/2024Status: HeardITAT Surat23 January 2026AY 2010-11Bench: DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)2 pages
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Income Tax Appellate Tribunal, SURAT BENCH, SURAT
Before: DR. B.R.R. KUMAR, VICE-MS SUCHITRA RAGHUNATH KAMBLE
For Appellant: Shri Suresh K. Kabra, CA
For Respondent: Ms Namita Patel, Sr. DR
Hearing: 20.01.2026Pronounced: 23.01.2026
आदेशानुसार/ BY ORDER, // TRUE COPY //
सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपीलीय अिधकरण/ ITAT, Surat
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