← All Benches
ITAT Surat Bench
5,213 judgments
SHRI HIMANSHU MAGANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER (INTL. TAXN.), SURAT
ITA 835/AHD/2017[2008-09]Status: Disposed1/5/2019AY 2008-09
SHRI HIMANSHU MAGANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER (INTL. TAXN.), SURAT
ITA 834/AHD/2017[2007-08]Status: Disposed1/5/2019AY 2007-08
HEMENDRA C.THAKKAR,SURAT vs INCOME TAX OFFICER WARD -1(3)(2), SURAT
ITA 235/SRT/2017[2014-15]Status: Disposed1/5/2019AY 2014-15
SHRI SANJAYBHAI M SACHAPARA,SURAT vs ITO, WARD- 9(4), SURAT
ITA 229/SRT/2019[2008-09]Status: Disposed30/4/2019AY 2008-09
ATMAN DIPAKKUMAR THAKKAR,SURAT vs INCOME TAX OFFICER WARD 1(3)(1), SURAT
ITA 458/SRT/2018[2014-15]Status: Disposed30/4/2019AY 2014-15
SHRI VIJAY H. SHAH,VAPI vs ITO, WARD-9, VAPI
ITA 379/SRT/2018[2008-09]Status: Disposed30/4/2019AY 2008-09
SHRI YAKUBBHAI MUSABHAI PATEL,BHARUCH vs THE INCOME TAX OFFICER, WARD-2, BHARUCH
ITA 904/AHD/2017[2011-12]Status: Disposed30/4/2019AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT vs MRS. KIRAN CHOWDHURY, PROP. M/S. KIRAN TRADE LINK, SURAT
ITA 600/AHD/2017[2012-13]Status: Disposed30/4/2019AY 2012-13
SHRI SHAILESHBHAI V. MANGUKIA,SURAT vs THE INCOME TAX OFFICER, WARD-3(1)(2), SURAT
ITA 457/AHD/2017[2010-11]Status: Disposed30/4/2019AY 2010-11
MRS. KIRAN CHOWDHURY,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT
ITA 323/AHD/2017[2012-13]Status: Disposed30/4/2019AY 2012-13
RINAMKUMAR A. SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(4), SURAT
ITA 172/AHD/2017[2007-08]Status: Disposed30/4/2019AY 2007-08
M/S MY HOME DEVELOPERS,SURAT vs DY. COMMISSIONER OF INCOME TAX,CIRCLE-2(3), SURAT
ITA 163/SRT/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
M/S. RACHNA ENTERPRISE,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 1889/AHD/2016[2014-15]Status: Disposed30/4/2019AY 2014-15
SHRI MUKESH N. DESAI,SURAT vs THE DY.CIT, CIRCLE-2, SURAT
ITA 2376/AHD/2014[2006-07]Status: Disposed30/4/2019AY 2006-07
HETAL RAMANLAL SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-2(2), SURAT
ITA 2188/AHD/2014[2008-09]Status: Disposed30/4/2019AY 2008-09
SHRI SHIVCHARAN BAIRWA,SURAT vs THE INCOME TAX OFFICER, WARD-6(2), BARODA
ITA 2045/AHD/2016[2009-10]Status: Disposed28/3/2019AY 2009-10
SHRI PANKAJ KESRICHAND SHAH,NANI DAMAN vs THE INCOME TAX OFFICER, WARD-4, DAMAN
ITA 1812/AHD/2016[2011-12]Status: Disposed28/3/2019AY 2011-12
SHRI LAVJIBHAI HIRJIBHAI SUTARIYA,SURAT vs THE DY. CIT.,CIRCLE-8, NOW DY. CIT, CIRCLE-3(2), SURAT
ITA 531/AHD/2015[2009-10]Status: Disposed28/3/2019AY 2009-10
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT vs M/S. JIVRAJ TEA COMPANY, SURAT
ITA 2343/AHD/2016[2013-14]Status: Disposed1/3/2019AY 2013-14
SHRI KANUBHAI BHARWAD,SURAT vs INCOME TAX OFFICER, WARD-3(3) (3), SURAT
ITA 39/SRT/2019[2015-16]Status: Disposed27/2/2019AY 2015-16
