← All Benches
ITAT Surat Bench
5,224 judgments
USHABEN DESAI,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(7), SURAT
ITA 21/SRT/2019[2013-14]Status: Disposed3/5/2019AY 2013-14
REVA ENTERPRISE,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(4), SURAT
ITA 661/SRT/2018[2014-15]Status: Disposed3/5/2019AY 2014-15
SHRI VIPULBHAI VALJIBHAI VAGHSIYA,SURAT vs THE DCIT, CENTRAL CIRCLE-3, SURAT
ITA 590/SRT/2018[2015-16]Status: Disposed3/5/2019AY 2015-16
THE DCIT, CIRCLE-9, SURAT vs M/S. NAGESHWAR ENTERPRISE, SURAT
ITA 147/AHD/2011[2007-08]Status: Disposed3/5/2019AY 2007-08
M/S DEVCHAND ENGINEERS PVT. LTD.,SURAT vs THE ACIT, CIRCLE-1(1)(1), SURAT
ITA 600/SRT/2018[2013-14]Status: Disposed2/5/2019AY 2013-14
SHRI GAGAN BULGANIN SADH,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), SURAT
ITA 724/AHD/2017[2013-14]Status: Disposed2/5/2019AY 2013-14
SHRI ASHUTOSH SHARADBHAI KAPADIA,SURAT vs THE INCOME TAX OFFICER (INT. TAXN.), SURAT
ITA 449/AHD/2017[2013-14]Status: Disposed2/5/2019AY 2013-14
SHRI MAHENDRA S. GAJJAR,NARMADA vs DCIT, BHARUCH CIRCLE, BHARUCH
ITA 1714/AHD/2017[2008-09]Status: Disposed2/5/2019AY 2008-09
BHARAT LALCHAND SHAH,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT
ITA 2058/AHD/2016[2004-05]Status: Disposed2/5/2019AY 2004-05
M/S. SHREE PADMAVATI ENGINEERS (I) PVT.LTD.,MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, BHARUCH RANGE, BHARUCH
ITA 1815/AHD/2016[2011-12]Status: Disposed2/5/2019AY 2011-12
M/S. SURBHI DEVELOPERS,BHARUCH vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 259/AHD/2015[2006-07]Status: Disposed2/5/2019AY 2006-07
M/S. SURBHI DEVELOPERS,BHARUCH vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 258/AHD/2015[2005-06]Status: Disposed2/5/2019AY 2005-06
SHRI GUNJAN AGRAWAL,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), (ERSTWHILE ITO, WARD-2(2), ), SURAT
ITA 1451/AHD/2015[2008-09]Status: Disposed2/5/2019AY 2008-09
THE DY,CIT., CENTRAL CIRCLE-1, SURAT vs M/S. NAKODA LIMITED, SURAT
ITA 733/AHD/2014[2007-08]Status: Disposed2/5/2019AY 2007-08
NAKODALTD.,SURAT vs THE DY.CIT.,CENT.CIRCLE-1, SURAT
ITA 787/AHD/2011[2007-08]Status: Disposed2/5/2019AY 2007-08
BHARATBHAI SAVJIBHAI BABARIA,SURAT vs ITO WARD-3(2)(1), SURAT
ITA 176/SRT/2019[2014-15]Status: Disposed1/5/2019AY 2014-15
HASMUKHBHAI S. THAKRANI,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(3), SURAT
ITA 13/SRT/2019[2013-14]Status: Disposed1/5/2019AY 2013-14
SHRI SANKETKUMAR D. VASHI,NA
ITA 760/SRT/2018[2011-12]Status: Disposed1/5/2019AY 2011-12
SUNILKUMAR LAXMIKANT SAINI,SURAT vs ITO WARD-1(2)(4), SURAT
ITA 684/SRT/2018[2009-10]Status: Disposed1/5/2019AY 2009-10
M/S GOPINATH GEMS,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT
ITA 637/SRT/2018[2008-09]Status: Disposed1/5/2019AY 2008-09
