← All Benches
ITAT Surat Bench
5,224 judgments
BROACH TEXTILE MILLS LTD.,BHARUCH vs THE DY.CIT., BHARUCH CIRCLE, BHARUCH
ITA 152/AHD/2014[2002-03]Status: Disposed15/5/2019AY 2002-03
M/S. EXETERA INFO-TECH,SURAT vs THE INCOME TAX OFFICER,WARD-5(1), SURAT
ITA 745/AHD/2012[2005-06]Status: Disposed15/5/2019AY 2005-06
PRITI GOVIND NEMANI,SURAT vs INCOME TAX OFFICER WARD 1(3)(4), SURAT
ITA 47/SRT/2019[2010-11]Status: Disposed14/5/2019AY 2010-11
INCOME TAX OFFICER, WARD 2(2)(2), SURAT vs SHRI MUHAMMAD IQBAL ABDULSATTAR MEMON, SURAT
ITA 85/SRT/2017[2013-14]Status: Disposed14/5/2019AY 2013-14
CHANDULAL AMRUTLAL SHAH,SURAT vs THE ITO, WARD-3(3)(1), SURAT
ITA 84/SRT/2017[2004-05]Status: Disposed14/5/2019AY 2004-05
SOYETA REALITY & TOURISM PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT
ITA 373/SRT/2017[2013-14]Status: Disposed14/5/2019AY 2013-14
VALSAD DISTRICT CO.OP .BANK LTD.,SURAT vs DY.CIT,VALSAD RANGE, VALSAD
ITA 827/AHD/2016[2012-13]Status: Disposed14/5/2019AY 2012-13
VALSAD DISTRICT CO.OP .BANK LTD.,SURAT vs DY.CIT,VALSAD RANGE, VALSAD
ITA 826/AHD/2016[2007-08]Status: Disposed14/5/2019AY 2007-08
VALSAD DISTRICT CO.OP .BANK LTD.,SURAT vs DY.CIT,VALSAD CIRCLE, VALSAD
ITA 842/AHD/2015[2011-12]Status: Disposed14/5/2019AY 2011-12
PUNJABI SAMAJ SURAT,SURAT vs THE C.I.T. (EXEMPTIONS), AHMEDABAD
ITA 496/AHD/2017[NA]Status: Disposed13/5/2019
SHREE MODH PATNI GANCHI GNATI PANCH TRUST,SURAT vs THE C.I.T. (EXEMPTIONS), AHMEDABAD
ITA 495/AHD/2017[NA]Status: Disposed13/5/2019
SHREE MODH PATNI GANCHI GNATI PANCH TRUST,SURAT vs THE C.I.T. EXEMPTIONS, AHMEDABAD
ITA 494/AHD/2017[NA]Status: Disposed13/5/2019
MAHESH DYEING & PRINTING MILLS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(4), SURAT
ITA 439/AHD/2017[2012-13]Status: Disposed13/5/2019AY 2012-13
THE ACIT,BHARUCH CIRCLE, BHARUCH vs M/S. NARAYAN LAND ESTATE, BHARUCH
ITA 1555/AHD/2014[2010-11]Status: Disposed13/5/2019AY 2010-11
SHRI RAMUBHAI S. AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(5), SURAT
ITA 2160/AHD/2016[2012-13]Status: Disposed10/5/2019AY 2012-13
LAD LOHANA SINDHI YATRA SAMITI,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 141/SRT/2018[--]Status: Disposed9/5/2019
THE ITO, WARD-2(2), SURAT vs M/S. PRESIDENCY EXPORTS, SURAT
ITA 2037/AHD/2015[2010-11]Status: Disposed9/5/2019AY 2010-11
M/S. PRESIDENCY EXPORTS,SURAT vs THE INCOME TAX OFFICER, WARD-2(2), SURAT
ITA 1546/AHD/2015[2010-11]Status: Disposed9/5/2019AY 2010-11
SHRI SATISH KESHRICHAND SHAH,NANI DAMAN vs THE INCOME TAX OFFICER, VAPI WARD-4, DAMAN
ITA 1262/AHD/2014[2009-10]Status: Disposed9/5/2019AY 2009-10
VIKAS BHARATBHAI DESAI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(4), SURAT
ITA 89/SRT/2019[2013-14]Status: Disposed3/5/2019AY 2013-14