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ITAT Surat Bench

5,224 judgments

MADHUBEN DILIPBHAI MODI,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 547/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

GAMANLAL NANUBHAI MODI HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 546/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

VIJAYKUMAR GAMANLAL MODI, HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 545/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

JIGNESHKUMAR S. MODI HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI, BARDOLI

ITA 544/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

SHRI ASHOK RAMANLAL PATEL, HUF,SURAT vs THE INCOME TAX OFFICER, INTL. TAXN., SURAT

ITA 442/SRT/2018[2008-09]Status: Disposed26/6/2019AY 2008-09

SHRI SALAHUDDIN H. BAIG,BHARUCH vs THE ACIT, BHARUCH CIRCLE, BHARUCH

ITA 500/AHD/2016[2011-12]Status: Disposed26/6/2019AY 2011-12

GIRISH KANTILAL ZAVERI,SURAT vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, SURAT

ITA 660/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

NITIN KUMAR GAMANLAL MODI HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 551/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

SANMUKHLAL NANUBHAI MODI HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI, SURAT

ITA 550/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT vs SHRI MUKESH NANUBHAI DESAI, SURAT

ITA 1557/AHD/2016[2011-12]Status: Disposed31/5/2019AY 2011-12

THE ITO, WARD-4(4), SURAT vs M/S. VALENTINE CINE VISION LIMITED, SURAT

ITA 2419/AHD/2015[2011-12]Status: Disposed31/5/2019AY 2011-12

SHRI KALPESHKUMAR M VAGHASIYA,SURAT vs INCOME TAX OFFICER,WARD -1(2)(2), SURAT

ITA 579/SRT/2018[2014-15]Status: Disposed16/5/2019AY 2014-15

M/S. MAHAVIR FOODS PVT. LTD.,NA

ITA 28/AHD/2016[2007-08]Status: Disposed16/5/2019AY 2007-08

AVLON SYNTEX PVT. LTD.,SURAT vs THE DCIT, CIRCLE-1, SURAT

ITA 1052/AHD/2016[2011-12]Status: Disposed16/5/2019AY 2011-12

M/S. SHRI VALSAD SAHAKARI KHAND UDYOG MANDLI LTD.,VALSAD vs THE ACIT, VALSAD CIRCLE, VALSAD

ITA 2415/AHD/2015[2009-10]Status: Disposed16/5/2019AY 2009-10

SHRI SHIVPRAKASH U. RATHI,SURAT vs THE INCOME TAX OFFICE,WARD-5(2), SURAT

ITA 2569/AHD/2014[2004-05]Status: Disposed16/5/2019AY 2004-05

SHRI PATEL YUNUS IBRAHIM,BHARUCH vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH

ITA 1475/AHD/2014[2005-06]Status: Disposed16/5/2019AY 2005-06

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT vs M/S ARAV DIAMOND, SURAT

ITA 240/SRT/2018[2012-13]Status: Disposed15/5/2019AY 2012-13

SHRI KHODIYAR FABRICATORS AND TECHNOLOGIES PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT

ITA 1128/AHD/2017[2013-14]Status: Disposed15/5/2019AY 2013-14

SHRI PIYUSH PRAKASHCHANDRA GHADIALI,SURAT vs THE INCOME TAX OFFICER, WARD-2(4), ( NOW ITO, WARD- 1(2)(4)), SURAT

ITA 2066/AHD/2015[2008-09]Status: Disposed15/5/2019AY 2008-09