← All Benches

ITAT Surat Bench

5,224 judgments

SHRI SANJIT JITENDRANATH BISWAS,VALSAD vs THE ITO, WARD-8, VAPI

ITA 454/SRT/2018[2011-12]Status: Disposed15/7/2019AY 2011-12

GOLDI GREEN TECHNOLOGIES PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD -1(1)(2), SURAT

ITA 320/SRT/2018[2012-13]Status: Disposed15/7/2019AY 2012-13

SHRI BHOGILAL CHOTALAL KOTHARI TATHA,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT

ITA 146/SRT/2018[2013-14]Status: Disposed15/7/2019AY 2013-14

SHEELOO RAJKUMAR LODHA,VAPI vs THE PR. CIT, VALSAD

ITA 990/AHD/2017[2012-13]Status: Disposed15/7/2019AY 2012-13

GUARDWELL SECURITY SERVICES PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(2), SURAT

ITA 438/AHD/2017[2012-13]Status: Disposed15/7/2019AY 2012-13

SHRI PRUTHVIRAJSINH ABHESINH THAKOR,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT

ITA 1631/AHD/2017[2008-09]Status: Disposed15/7/2019AY 2008-09

SHRI PRUTHVIRAJSINH ABHESINH THAKOR,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT

ITA 1630/AHD/2017[2008-19]Status: Disposed15/7/2019AY 2008-19

MAHENDRA HIMMATLAL SHAH (HUF),SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(3), SURAT

ITA 2273/AHD/2016[2007-08]Status: Disposed15/7/2019AY 2007-08

SMT. HANSABEN NATVARSINH THAKOR,VALSAD vs THE INCOME TAX OFFICER, WARD-2, VALSAD

ITA 1508/AHD/2016[2012-13]Status: Disposed15/7/2019AY 2012-13

RAGHAV FASHIONS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT

ITA 1434/AHD/2015[2009-10]Status: Disposed15/7/2019AY 2009-10

SHRI MITESH BHAI SURESHKUMAR JAIN,SURAT vs INCOME TAX OFFICER, WARD-8(3), SURAT

ITA 3107/AHD/2014[2010-11]Status: Disposed15/7/2019AY 2010-11

THE DCIT, CIRCLE-1(3), SURAT vs SHRI GAURANGBHAI P. UPADHYAY, SURAT

ITA 211/SRT/2017[2012-13]Status: Disposed11/7/2019AY 2012-13

SHREE DHANJI J. RAKHOLIYA,SURAT vs INCOME TAX OFFICER, WARD 3(3)(2), SURAT

ITA 30/SRT/2019[2014-15]Status: Disposed26/6/2019AY 2014-15

TRUPTI PIYUSH SHAH,SURAT vs DY. CIT, CIRCLE-3(3), SURAT

ITA 187/SRT/2019[2013-14]Status: Disposed26/6/2019AY 2013-14

TRUPTI PIYUSH SHAH,SURAT vs DY. CIT, CIRCLE-3(3), SURAT

ITA 186/SRT/2019[2012-13]Status: Disposed26/6/2019AY 2012-13

M/S. MERIDIAN INFRATEL PVT. LTD.,BHARUCH vs THE INCOME TAX OFFICER, WARD-2(2), BHARUCH

ITA 131/SRT/2019[2010-11]Status: Disposed26/6/2019AY 2010-11

HITESHKUMAR VALJIBHAI KYADA,SURAT vs ITO WARD-3(3)(2), SURAT

ITA 117/SRT/2019[2014-15]Status: Disposed26/6/2019AY 2014-15

PARTHKUMAR KAUSHIKBHAI PATEL,SURAT vs ITO, WARD2(3)(3), SURAT

ITA 116/SRT/2019[2014-15]Status: Disposed26/6/2019AY 2014-15

NIKUNJKUMAR D. MODI HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 549/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13

ANILKUMAR GAMANLAL MODI, HUF,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 548/SRT/2018[2012-13]Status: Disposed26/6/2019AY 2012-13