← All Benches
ITAT Surat Bench
5,224 judgments
SHRI JAYESHBHAI J. AMIN,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-4, BHARUCH
ITA 605/AHD/2017[2011-12]Status: Disposed22/7/2019AY 2011-12
SHRI AMITKUMAR DHIRAJLAL SHAH,VAPI vs THE INCOME TAX OFFICER, WARD-1, VAPI
ITA 488/AHD/2016[2012-13]Status: Disposed22/7/2019AY 2012-13
SHRI KANTIBHAI MAFATLAL PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(6), SURAT
ITA 744/AHD/2017[2012-13]Status: Disposed18/7/2019AY 2012-13
SHRI DIVYAKANT L PANARA,NA
ITA 1583/AHD/2017[2013-14]Status: Disposed18/7/2019AY 2013-14
SHRI MAHESH NAGINBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(3), SURAT
ITA 1070/AHD/2017[2012-13]Status: Disposed18/7/2019AY 2012-13
DY.COMMISSIONER OF INCOME TAX,VAPI CIRCLE, VAPI vs M/S. BHARAT STEEL SUPPLIERS, VAPI
ITA 652/AHD/2016[2007-08]Status: Disposed18/7/2019AY 2007-08
THE ITO, WARD-2(3)(7), SURAT vs SHRI DIPAK BANWARILAL AGARWAL, SURAT
ITA 3277/AHD/2016[2007-08]Status: Disposed18/7/2019AY 2007-08
DIPAK BANWARILAL AGARWAL,SURAT vs THE INCOME TAX OFFICER,WARD-2(3)(7), SURAT
ITA 2932/AHD/2016[2007-08]Status: Disposed18/7/2019AY 2007-08
THE ITO-WARD-3(3)(3), SURAT vs SHRI NAVINCHANDRA BABULAL NAGARSETH, SURAT
ITA 1130/AHD/2016[2008-09]Status: Disposed18/7/2019AY 2008-09
SHRI MANOJKUMAR K. DASWANI,SURAT vs THE JT. CIT, RANGE-5, SURAT
ITA 3494/AHD/2015[2011-12]Status: Disposed18/7/2019AY 2011-12
SHRI JAGDISHCHANDRA BABUBHAI NAGARSHETH,SURAT vs THE INCOME TAX OFFICER,WARD-9(2), SURAT
ITA 3350/AHD/2014[2008-09]Status: Disposed18/7/2019AY 2008-09
RAMESHBHAI PARSOTAMBHAI MARADIYA,SURAT vs INCOME TAX OFFICER, WARD6(3), SURAT
ITA 3118/AHD/2014[2010-11]Status: Disposed18/7/2019AY 2010-11
SMT. HEMANGINIBEN B. PATEL,SURAT vs DCIT,CENTRAL CIRCLE, SURAT
ITA 1641/AHD/2017[2014-15]Status: Disposed17/7/2019AY 2014-15
THE ITO, WARD- 7, VAPI vs M/S. REMI STEEL HOUSE, VAPI
ITA 621/AHD/2016[2007-08]Status: Disposed17/7/2019AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT vs M/S. SAMRUDDHI CORPORATION, SURAT
ITA 3390/AHD/2016[2009-10]Status: Disposed17/7/2019AY 2009-10
M/S. SAMRIDDHI CORPORATION,SURAT vs THE DY.CIT., CIRCLE-1(2), SURAT
ITA 3035/AHD/2016[2009-10]Status: Disposed17/7/2019AY 2009-10
M/S. VRAJ DIAMOND,SURAT vs THE DY, CIT, CIRCLE-2(3), SURAT
ITA 1008/AHD/2016[2007-08]Status: Disposed17/7/2019AY 2007-08
R.S. TRADELINK PVT.LTD.,SURAT vs THE ACIT.,CIRCLE-4, SURAT
ITA 1289/AHD/2013[2006-07]Status: Disposed17/7/2019AY 2006-07
SANGHVI DIAMOND MFG. PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 168/SRT/2017[2014-15]Status: Disposed16/7/2019AY 2014-15
SADBHAVNA DEVLOPERS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 479/SRT/2018[2013-14]Status: Disposed15/7/2019AY 2013-14
