← All Benches
ITAT Surat Bench
5,224 judgments
SHRI ARPIT SURESHCHANDRA DESAI,SURAT vs DCIT, CENTRAL CIRCLE-3, SURAT
ITA 1722/AHD/2017[2013-14]Status: Disposed26/7/2019AY 2013-14
SURESH B DESAI,SURAT vs DCIT CENTRAL CIRCLE-3, SURAT
ITA 1721/AHD/2017[2012-13]Status: Disposed26/7/2019AY 2012-13
SURESH B DESAI,SURAT vs DCIT CENTRAL CIRCLE-3, SURAT
ITA 1720/AHD/2017[2011-12]Status: Disposed26/7/2019AY 2011-12
ITO WARD-2 (1) (3), SURAT vs SURAT TEXTILES MILLS LTD., SURAT
ITA 1704/AHD/2017[2013-14]Status: Disposed26/7/2019AY 2013-14
RAJVI PAPER TRADERS PVT.LTD.,VAPI vs THE INCOME TAX OFFICER, WARD-7, VAPI
ITA 2745/AHD/2016[2012-13]Status: Disposed26/7/2019AY 2012-13
M/S. VRAJ DEVELOPERS,SURAT vs INCOME TAX OFFICER, WARD-5(2), SURAT
ITA 2620/AHD/2014[2010-11]Status: Disposed26/7/2019AY 2010-11
M/S. VRAJ CORPORATION,SURAT vs INCOME TAX OFFICER, WARD-5(2), SURAT
ITA 2619/AHD/2014[2010-11]Status: Disposed26/7/2019AY 2010-11
SHRI PIYUSHKUMAR AMBALAL SHROFF,HUF,AHMEDABAD vs THE DY.CIT, BHARUAH CIRCLE, BHARUCH
ITA 1692/AHD/2014[2003-04]Status: Disposed26/7/2019AY 2003-04
ASHOK D THAKKAR,SURAT vs INCOME TAX OFFICER WARD2(1), SURAT
ITA 86/SRT/2019[2011-12]Status: Disposed25/7/2019AY 2011-12
THE ITO, WARD-2(3)(8), SURAT vs SHRI YOGENDRARAJ U. SINGHVI, SURAT
ITA 79/AHD/2017[2007-08]Status: Disposed25/7/2019AY 2007-08
SHRI YOGENDRARAJ U.SINGHVI,SURAT vs THE INCOME TAX OFFICER,WARD-2(3)(8), SURAT
ITA 2926/AHD/2016[2007-08]Status: Disposed25/7/2019AY 2007-08
SHRI ARVIND K. RAI,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(6), SURAT
ITA 3634/AHD/2015[2012-13]Status: Disposed25/7/2019AY 2012-13
HASMUKHBHAI B.PATEL,NA
ITA 193/SRT/2019[2012-13]Status: Disposed24/7/2019AY 2012-13
THE DCIT, CIRCLE-1(3), SURAT vs M/S. SHREE VIJYA LAXMI EXPORTS, SURAT
ITA 815/AHD/2016[2012-13]Status: Disposed24/7/2019AY 2012-13
M/S. AMRUT STONE QUARRY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(1), SURAT
ITA 2501/AHD/2016[2006-07]Status: Disposed24/7/2019AY 2006-07
DECOR HOME (I) PVT. LTD.,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT
ITA 2207/AHD/2016[2012-13]Status: Disposed24/7/2019AY 2012-13
M/S. SADRUDDIN A. RAHIM BALA,AHMEDABAD vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 650/AHD/2015[2006-07]Status: Disposed24/7/2019AY 2006-07
SHRI BHADRESH KUMAR S. SHAH,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, BHARUCH
ITA 3079/AHD/2014[2010-11]Status: Disposed24/7/2019AY 2010-11
MADRESSSA ISLAMIA WAKF,SURAT vs INCOME TAX OFFICER, WARD EXEMPTION, SURAT
ITA 167/SRT/2018[2013-14]Status: Disposed23/7/2019AY 2013-14
SHRI JAYESHBHAI J. AMIN,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD- 2(2), BHARUCH
ITA 1040/AHD/2016[2010-11]Status: Disposed23/7/2019AY 2010-11
