MADRESSSA ISLAMIA WAKF,SURAT vs. INCOME TAX OFFICER, WARD EXEMPTION, SURAT

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ITA 167/SRT/2018Status: DisposedITAT Surat23 July 2019AY 2013-141 pages

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Order pronounced in the open Court.

Sd/- Sd/- (O.P.MEENA) (BHAVNESH SAINI) ACCOUNTANT MEMBER JUDICIAL MEMBER

Surat, Dated 23rd July, 2019

VBP/-

Copy to

1.

| The appellant 2. | The respondent 3. | CIT(A) concerned 4. | CIT concerned 5. | D.R. ITAT, Surat Bench, Surat 6. | Guard File.

//By Order//

Asst. Registrar, ITAT, Surat Bench Bench.

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