← All Benches
ITAT Surat Bench
5,213 judgments
SHRI HASMUKH B. SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-3(1)(1), SURAT
ITA 25/SRT/2019[2010-11]Status: Disposed27/2/2019AY 2010-11
M/S H R. LOGISTICS,SURAT vs ITO, WARD3(1)(4), SURAT
ITA 703/SRT/2018[2015-16]Status: Disposed27/2/2019AY 2015-16
LABHUBHAI DE vs HIBHAI ZALAVADIA,SURAT
ITA 671/SRT/2018[2012-13]Status: Disposed27/2/2019AY 2012-13
DAKSHABEN DILIPKUMAR SHAH,SURAT vs INCOME TAX OFFICER, WARD-1(3), SURAT
ITA 559/SRT/2018[2014-15]Status: Disposed27/2/2019AY 2014-15
THE ITO-WARD-1(2), BHARUCH vs SHRI MOHMEDSAJID A. SAIYAD, BHARUCH
ITA 857/AHD/2016[2010-11]Status: Disposed27/2/2019AY 2010-11
SHANTI ENTERPRISE,SURAT vs THE DY.CIT., CIRCLE-1(2), SURAT
ITA 3065/AHD/2016[2012-13]Status: Disposed27/2/2019AY 2012-13
SHANTI ENTERPRISE,SURAT vs THE DY.CIT., CIRCLE-1(2), SURAT
ITA 3064/AHD/2016[2011-12]Status: Disposed27/2/2019AY 2011-12
MURUGAN MUTTAIAH MADASAMY,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-1, SURAT
ITA 3385/AHD/2015[2011-12]Status: Disposed27/2/2019AY 2011-12
SHRI NALIN MANUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(3), SURAT
ITA 200/AHD/2014[2008-09]Status: Disposed27/2/2019AY 2008-09
SEERVI SAMAJ GUJRAT,SURAT vs CIT(E), AHMEDABAD
ITA 343/SRT/2018[--]Status: Disposed21/2/2019
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH vs BARODA GUJARAT GRAMIN BANK, BHARUCH
ITA 229/SRT/2018[2013-14]Status: Disposed21/2/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BHARUCH vs BARODA GUJARAT GRAMIN BANK, BHARUCH
ITA 228/SRT/2018[2012-13]Status: Disposed21/2/2019AY 2012-13
THE ADDL.CIT., BHARUCH RANGE, BHARUCH vs M/S. BARODA GUJARAT GRAMIN BANK, BHARUCH
ITA 1059/AHD/2015[2011-12]Status: Disposed21/2/2019AY 2011-12
SHRI NARMADA ARCHITECTURAL SYSTEMS LTD.,BHARUCH vs THE ASSTT. COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 751/AHD/2017[2010-11]Status: Pending20/2/2019AY 2010-11
M/S. VARDHMAN FABRICS,SURAT vs THE ADDL.CIT, RANGE-II, SURAT
ITA 506/AHD/2016[2011-12]Status: Disposed20/2/2019AY 2011-12
SHRI JALIL ABDULBHAI SHAIKH,SURAT vs THE ACIT, CIRCLE-5, SURAT
ITA 506/AHD/2015[2005-06]Status: Disposed20/2/2019AY 2005-06
VALSAD DISTRICT CENTRAL CO.OP. BANK LTD.,VALSAD vs THE ADDL. CIT, VALSAD RANGE, VALSAD
ITA 1336/AHD/2015[2010-11]Status: Disposed20/2/2019AY 2010-11
THE ITO, (INTL. TAXN.), SURAT vs SHRI NITIN HIRABHAI JARIWALA, SURAT
ITA 2861/AHD/2014[2011-12]Status: Disposed20/2/2019AY 2011-12
SAHKAR SYNTHETICS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 279/AHD/2015[2010-11]Status: Disposed19/2/2019AY 2010-11
CHANDRASINH RAMSINH PARMAR,DADRA & NAGAR HAVELI vs THE INCOME TAX OFFICER, SILVASSA WARD, VAPI
ITA 1222/AHD/2016[2004-05]Status: Disposed12/2/2019AY 2004-05
