← All Benches
ITAT Surat Bench
5,224 judgments
DHAMI BROTHERS,SURAT vs THE JT. CIT, RANGE-9, SURAT
ITA 3299/AHD/2014[2010-11]Status: Disposed27/11/2019AY 2010-11
SHRI RAMESH LALBEG SHARMA,BHARUCH vs THE INCOME TAX OFFICER, WARD-5, BHARUCH
ITA 1169/AHD/2014[2007-08]Status: Disposed27/11/2019AY 2007-08
SHRI MEHMOODBHAI PRITAMSINGH JAMADAR,BHARUCH vs THE ACIT.,CENT.CIRCLE-2, BARODA
ITA 750/AHD/2011[2007-08]Status: Disposed27/11/2019AY 2007-08
SHRI VIJESH PRITAMSINGH JAMADAR,BHARUCH vs THE ACIT.,CENT.CIRCLE-2, BARODA
ITA 749/AHD/2011[2007-08]Status: Disposed27/11/2019AY 2007-08
SHRI BABUBHAI PRITAMSINGH JAMADAR,BHARUCH vs THE ACIT.,CENT.CIRCLE-2, BARODA
ITA 748/AHD/2011[2007-08]Status: Disposed27/11/2019AY 2007-08
SHRI DINESH LADURAMJI CHOUDHARY,SURAT vs THE INCOME TAX OFFICER, WARD-5(1), ( NEW WARD-2(2)(1), ), SURAT
ITA 1144/AHD/2015[2009-10]Status: Disposed25/10/2019AY 2009-10
M/S. BAYER VAPI PRIVATE LTD. (FORMERLY KNOWN AS BILAG INDUSTRIES P. LTD.),VAPI vs THE ASSTT. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI
ITA 1769/AHD/2016[2011-12]Status: Disposed24/10/2019AY 2011-12
M/S. BAYER VAPI PVT. LTD., (FORMERLY KNOWN AS BILAG INDUSTRIES PVT.LTD.,),VAPI vs THE ADDL.CIT., VAPI RANGE, VAPI
ITA 2912/AHD/2015[2010-11]Status: Disposed24/10/2019AY 2010-11
SMT. JAYABEN GOVINDJI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-6(1), SURAT
ITA 2476/AHD/2014[2011-12]Status: Disposed24/10/2019AY 2011-12
RAJ KISHORE PRASAD,AHMEDABAD vs ITO, WARD-3, VALSAD
ITA 1689/AHD/2017[2012-13]Status: Disposed4/10/2019AY 2012-13
SHRI ANIL KOTHARI (HUF),SURAT vs THE DY.CIT, CIRCLE- 6, SURAT
ITA 2645/AHD/2013[2007-08]Status: Disposed4/10/2019AY 2007-08
KAMAL NEMICHAND BHANSALI,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), SURAT
ITA 2430/AHD/2016[2008-09]Status: Disposed3/10/2019AY 2008-09
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), SURAT vs THE THE SURAT PEOPLES CO-OPERATIVE BANK LTD, SURAT
ITA 1726/AHD/2016[2012-13]Status: Disposed3/10/2019AY 2012-13
THE ACIT, CIRCLE-5, SURAT vs THE SURAT PEOPLES CO.OP.BANK LTD., SURAT
ITA 2573/AHD/2014[2011-12]Status: Disposed3/10/2019AY 2011-12
THE ACIT, CIRCLE-9, SURAT vs M/S. PANKAJ DIAMONDS, SURAT
ITA 2514/AHD/2014[2007-08]Status: Disposed3/10/2019AY 2007-08
THE ITO, WARD-8(2), SURAT vs SHRI JIGNESH GHANSHYAM SUTHARIA, SURAT
ITA 1729/AHD/2014[2009-10]Status: Disposed3/10/2019AY 2009-10
KOMAL YARN INDUSTRIES PVT.LTD.,SURAT vs THE INCOME TAX OFFICER,WARD-1(3), SURAT
ITA 1207/AHD/2013[2009-10]Status: Disposed3/10/2019AY 2009-10
AMLESHWAR DE vs THAN SEVA CHARITABLE TRUST,BHARUCH
ITA 2991/AHD/2014[-]Status: Disposed1/10/2019
SHRI MUKESHBHAI B DHAMELIYA,SURAT vs ITO, WARD-3(3)(3), SURAT
ITA 370/SRT/2019[2012-13]Status: Disposed30/9/2019AY 2012-13
BHADRESH MAGANBHAI PATEL,SURAT vs ITO, WARD -1(3)(6), SURAT
ITA 93/SRT/2018[2012-13]Status: Disposed30/9/2019AY 2012-13
